Naresh Lachhmandas Aswani vs Haridas Lachhmandas Aswani And 2 ...
2018 Latest Caselaw 1256 Bom

Before : Aniruddha M. Chandekar Prothonotary & Senior Master Date : 26th October, 2018

FOR REJECTION (ORIGINAL SIDE MATTERS) :

53 NMAL/642/2014 ) Applicant is present in-person.

      APPL/452/2013              )
        S/808/11                 ) P.C. : Applicant   and/or   his   Advocate   to
                                 )        remove   office   objections   on   the   Notice
                                 )        of Motion and get the  same numbered
                                 )        and registered on or before 24.11.2018,
                                 )        failing   Notice   to   Motion   to   stand
                                 )        rejected   for   non-removal   of   office
                                 )        objections under O.S.Rule 986.




Date : 26.10.2018                                Prothonotary & Senior Master