Citation : 2018 Latest Caselaw 1197 Bom
Judgement Date : 8 October, 2018
25. wp 3712.18.doc
Urmila Ingale
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 3712 OF 2018
Mr.Rajkumar Singh .. Petitioner
Vs.
The Principal
Dayanand Vedic Jr.College and ors. .. Respondents
ALONG WITH
WRIT PETITION NO. 3713 OF 2018
Mr.Brijnath Yadav .. Petitioner
Vs.
The Principal
Shri Dayanand Balak Vidyalaya
and Junior College of Commerce and ors. .. Respondents
ALONG WITH
WRIT PETITION NO. 3717 OF 2018
Mr.Pradeepkumar S.Singh .. Petitioner
Vs.
The Principal
Shri Dayanand Vedic Junior College and ors. .. Respondents
Mr.Mandar Limaye a/w Ms.Gauri Velonkar, for the Petitioners in
all Petitions.
Mr.Girish Paryani, for Respondents No.1 & 2 in all Petitions.
Mr.V.M. Mali, AGP for Respondents No.3 & 4 in all Petitions.
CORAM : B.R.GAVAI &
M.S.KARNIK, JJ.
DATE : 08th OCTOBER, 2018
25. wp 3712.18.doc
P.C. :
Issue notice to the Respondents, returnable
29/10/2018.
2. Mr.Girish Paryani waives notice for Respondents
No.1 & 2. Learned AGP waives notice for Respondents No. 3 &
4. Humdast is granted for service on Respondents No. 1 & 2.
(M.S.KARNIK, J.) (B.R.GAVAI, J.)
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