Yashoda Co-Operative Housing ... vs Municipal Corporation Of Gr. ...
2018 Latest Caselaw 1218 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                WRIT PETITION NO. 2592 OF 2013

 Property Owners Association & Ors                    ....Petitioner
            V/S
 State Of Maharashtra & Ors                        ....Respondent

WITH WRIT PETITION NO. 2266 OF 2014

Eih Limited And Anr ....Petitioner V/S State Of Maharashtra And 5 Ors ....Respondent

WITH WRIT PETITION NO. 1200 OF 2015

M/s. R.m. Bhuther And Co. And Mr. ....Petitioner Laxminarayan R. Bhattad V/S State Of Maharashtra Through Principal ....Respondent Secretary And 3 Ors

WITH WRIT PETITION NO. 2184 OF 2014

Kalpataru Enterprises ....Petitioner V/S State Of Maharashtra And 2 Others ....Respondent

WITH WRIT PETITION NO. 1045 OF 2015

Page 1/32

P.s.katakdhond ....Petitioner V/S Muncipal Corporation Of Greater Mumbai And 3 ....Respondent Ors

WITH WRIT PETITION NO. 2376 OF 2013

Bombay Hospital Trust And 4 Ors. ....Petitioner V/S Mumbai Municipal Corporation And Anr. ....Respondent

WITH WRIT PETITION NO. 1786 OF 2014

Narendra Amritlal Sheth ....Petitioner V/S State Of Maharashtra ....Respondent

WITH WRIT PETITION NO. 1785 OF 2014

Narendra Amritlal Sheth ....Petitioner V/S State Of Maharashtra ....Respondent

WITH WRIT PETITION NO. 2397 OF 2014

Narendra Amritlal Sheth And 3 Ors. ....Petitioner V/S State Of Maharashtra And 3 Ors. ....Respondent

WITH WRIT PETITION NO. 2468 OF 2014

Page 2/32

Narendra Amritlal Sheth And 3 Ors. ....Petitioner V/S State Of Maharashtra And 3 Ors. ....Respondent

WITH WRIT PETITION NO. 1767 OF 2014

Narendra Amritlal Sheth And Ors ....Petitioner V/S State Of Maharashtra And Ors ....Respondent

WITH WRIT PETITION NO. 1766 OF 2014

Narendra Amritlal Sheth And Ors. ....Petitioner V/S State Of Maharashtra And Ors. ....Respondent

WITH WRIT PETITION NO. 2392 OF 2014

Narendra Amritlal Sheth And Ors ....Petitioner V/S State Of Maharashtra And Ors ....Respondent

WITH WRIT PETITION NO. 2389 OF 2014

Narendra Amritlal Sheth And 3 Ors. ....Petitioner V/S State Of Maharashtra And 3 Ors. ....Respondent

WITH WRIT PETITION NO. 1788 OF 2014

Page 3/32

Narendra Amritlal Sheth And Ors. ....Petitioner V/S State Of Maharashtra And Ors. ....Respondent

WITH WRIT PETITION NO. 1793 OF 2014

Narendra Amritlal Sheth And 3 Ors. ....Petitioner V/S State Of Maharashtra And 3 Ors. ....Respondent

WITH WRIT PETITION NO. 1843 OF 2014

Narendra Amritlal Sheth And Ors. ....Petitioner V/S State Of Maharashtra And Ors. ....Respondent

WITH WRIT PETITION NO. 2659 OF 2014

Narendra Amritlal Sheth And 3 Ors. ....Petitioner V/S State Of Maharashtra And 3 Ors. ....Respondent

WITH WRIT PETITION NO. 1791 OF 2014

Narendra Amritlal Sheth And Others ....Petitioner V/S State Of Maharashtra And Others ....Respondent

WITH WRIT PETITION NO. 1775 OF 2014

Page 4/32

Narendra Amritlal Sheth And Ors ....Petitioner V/S State Of Maharashtra And Ors ....Respondent

WITH WRIT PETITION NO. 1784 OF 2014

Narendra Amritlal Sheth And Ors ....Petitioner V/S State Of Maharashtra And Ors ....Respondent

WITH WRIT PETITION NO. 1756 OF 2014

Narendra Amritlal Sheth And 3 Ors ....Petitioner V/S The State Of Maharashtra And 3ors ....Respondent

WITH WRIT PETITION NO. 1807 OF 2014

Narendra Amritlal Sheth And 3 Ors ....Petitioner V/S The State Of Maharashtra & Ors ....Respondent

WITH WRIT PETITION NO. 1774 OF 2014

Narendra Amritlal Sheth And 3 Ors ....Petitioner V/S State Of Maharashtra And 3 Ors ....Respondent

WITH WRIT PETITION NO. 1792 OF 2014

Page 5/32

Narendra Amritlal Sheth And 3 Ors. ....Petitioner V/S State Of Maharashtra And 3 Ors. ....Respondent

WITH WRIT PETITION NO. 1783 OF 2014

Narendra Amritlal Sheth And 3 Ors. ....Petitioner V/S State Of Maharashtra And 3 Ors. ....Respondent

WITH WRIT PETITION NO. 1790 OF 2014

Narendra Amritlal Sheth And 3 Ors. ....Petitioner V/S State Of Maharashtra And 3 Ors. ....Respondent

WITH WRIT PETITION NO. 1781 OF 2014

Narendra Amritlal Sheth And 3 Ors. ....Petitioner V/S State Of Maharashtra And 3 Ors. ....Respondent

WITH WRIT PETITION NO. 2399 OF 2014

Narendra Amritlal Sheth And 3 Ors ....Petitioner V/S The State Of Maharashtra And 3ors ....Respondent

WITH WRIT PETITION NO. 1782 OF 2014

Page 6/32

Narendra Amritlal Sheth And 3 Ors. ....Petitioner V/S State Of Maharashtra And 3 Ors. ....Respondent

WITH WRIT PETITION NO. 2393 OF 2014

Narendra Amritlal Sheth And 3 Ors ....Petitioner V/S The State Of Maharashtra ....Respondent

WITH WRIT PETITION NO. 2398 OF 2014

Narendra Amritlal Sheth And 4 Ors ....Petitioner V/S State Of Maharashtra And 3 Ors. ....Respondent

WITH WRIT PETITION NO. 2401 OF 2014

Narendra Amritlal Sheth And 3 Ors ....Petitioner V/S State Of Maharashtra And 3 Ors. ....Respondent

WITH WRIT PETITION NO. 2396 OF 2014

Narendra Amritlal Sheth And 3 Ors ....Petitioner V/S The State Of Maharashtra And 3 Ors. ....Respondent

WITH WRIT PETITION NO. 1917 OF 2014

Page 7/32

Narendra Amritlal Sheth And3 Ors. ....Petitioner V/S State Of Maharashtra And Ors. ....Respondent

WITH WRIT PETITION NO. 1772 OF 2014

Narendra Amritlal Sheth And 3 Ors ....Petitioner V/S State Of Maharashtra Thru Its Principal And 3 ....Respondent Ors

WITH WRIT PETITION NO. 1832 OF 2014

Narendra Amritlal Sheth And 3 Ors ....Petitioner V/S State Of Maharashtra And 3 Ors ....Respondent

WITH WRIT PETITION NO. 1789 OF 2014

Narendra Amritlal Sheth And 3 Ors ....Petitioner V/S State Of Maharshtra And 3 Ors ....Respondent

WITH WRIT PETITION NO. 539 OF 2014

The Indian Hotels Company Limited And Others ....Petitioner V/S The State Of Maharashtra And Others ....Respondent

WITH WRIT PETITION NO. 2528 OF 2014

Page 8/32

Narendra Amritlal Sheth And 3 Ors ....Petitioner V/S State Of Maharshtra And 3 Ors ....Respondent

WITH WRIT PETITION NO. 1624 OF 2015

Rajendra Brijratan Mohatta And Anr. ....Petitioner V/S State Of Maharashtra, Through Its ....Respondent Principal/chief Secretary,

WITH WRIT PETITION NO. 2855 OF 2014

B.d. Perit Parsi General Hospital And 3 Ors. ....Petitioner V/S Mumbai Municipal Corporation And 3 Ors. ....Respondent

WITH WRIT PETITION NO. 1695 OF 2014

Empress Advertising And Anr ....Petitioner V/S State Of Maharashtra And Ors ....Respondent

WITH WRIT PETITION NO. 121 OF 2015

Poonam Chambers B Wing Commercial ....Petitioner Premises Co-op Soc. Ltd.

V/S The States Of Maharshtra And 3 Others ....Respondent

WITH

Page 9/32

WRIT PETITION NO. 2184 OF 2015

Mumbai Metropolitan Region Development ....Petitioner Authority V/S The Director Of Income-tax (exemption) And 2 ....Respondent Ors.

WITH WRIT PETITION NO. 1214 OF 2015

Spark Developers ....Petitioner V/S The Commissioner,mcgm And 2 Ors. ....Respondent

WITH WRIT PETITION NO. 1622 OF 2015

Virendra Briratan Mohatta ....Petitioner V/S State Of Maharashtra And 2 Ors. ....Respondent

WITH WRIT PETITION NO. 1179 OF 2014

Wazir Financial Services Pvt. Ltd., ....Petitioner V/S State Of Maharashtra And Anr. ....Respondent

WITH WRIT PETITION NO. 2248 OF 2014

Ivory Properties And Hotels Ltd. And 2 Others ....Petitioner V/S The State Of Maharashtra And 5 Others ....Respondent

Page 10/32

WITH WRIT PETITION NO. 1906 OF 2015

The Tata Power Company Ltd ....Petitioner V/S Municipal Corporation Of Greater Mumbai And ....Respondent 4 Ors

WITH WRIT PETITION NO. 1063 OF 2016

Vardhan Developers ....Petitioner V/S State Of Maharashtra And 3 Ors. ....Respondent

WITH WRIT PETITION NO. 754 OF 2014

Dr. Sunil K. Kokane And Anr ....Petitioner V/S The State Of Maharashtra And Ors ....Respondent

WITH WRIT PETITION NO. 758 OF 2014

The Saraswat Co-operative Bank Ltd. ....Petitioner V/S The State Of Maharashtra And 2 Ors. ....Respondent

WITH WRIT PETITION NO. 1076 OF 2014

Shri. Desmond John Nicholas D'silva And Anr. ....Petitioner V/S The State Of Maharashtra And 3 Ors. ....Respondent

Page 11/32

WITH WRIT PETITION NO. 1943 OF 2014

Juhu Beach Resorts Limited ....Petitioner V/S State Of Maharashtra, Through Its ....Respondent Principal/chief Secretary And Ors

WITH WRIT PETITION NO. 1672 OF 2016

The Indian Hotels Company Limited And Anr ....Petitioner V/S The State Of Maharashtra And 6 Ors ....Respondent

WITH WRIT PETITION NO. 2751 OF 2015

Chemical Terminal Trombay Limited ....Petitioner V/S Municipal Corporation Of Greater Munbai And 3 ....Respondent Ors

WITH WRIT PETITION NO. 1680 OF 2016

Juhu Resorts And Developments Pvt Ltd ....Petitioner V/S The States Of Maharashtra And 2 Ors ....Respondent

WITH WRIT PETITION NO. 1360 OF 2015

M/s. Kamakshi Enterprise And 3 Ors. ....Petitioner V/S

Page 12/32

The Municipal Corporation Of Greater Mumbai ....Respondent And 3 Ors.

WITH WRIT PETITION NO. 2834 OF 2015

Tulsidas Khimji And 2 Ors ....Petitioner V/S State Of Maharashtra And 3 Ors ....Respondent

WITH WRIT PETITION NO. 129 OF 2016

St Annes Chruch And Anr ....Petitioner V/S Municipal Corporation Of Greater Mumbai And ....Respondent 3 Others

WITH WRIT PETITION NO. 142 OF 2014

Parsi Punchayat Funds And Properties And 7 Ors ....Petitioner V/S State Of Maharashtra Through Principal/ And 3 ....Respondent Ors

WITH WRIT PETITION NO. 1348 OF 2014

National Centre For Performing Arts And Ors ....Petitioner V/S State Of Maharashtra And Ors ....Respondent

WITH WRIT PETITION NO. 90 OF 2016

Page 13/32

Kanakia Bhumi Construction Pvt.ltd. ....Petitioner V/S The State Of Maharashtra Through Revenue And ....Respondent Forest Dept. And 3 Ors.

WITH WRIT PETITION NO. 1791 OF 2018

Shri Vivek Madhavlal Pittie ....Petitioner V/S State Of Maharashtra And 4 Ors ....Respondent

WITH WRIT PETITION NO. 677 OF 2016

Pushpanjali Punj ....Petitioner V/S Mumbai Municipal Corporation And 2 Ors ....Respondent

WITH WRIT PETITION NO. 1812 OF 2013

Atash Behrams, Agiaries And Religious ....Petitioner Institutions Welfre Society And 18 V/S State Of Maharashtra And 3 Ors. ....Respondent

WITH WRIT PETITION NO. 228 OF 2014

The Foundation For Medical Research And 5 ....Petitioner Anr.

V/S State Of Maharashtra And 2 Anr. ....Respondent

Page 14/32

WITH WRIT PETITION NO. 234 OF 2014

Parsi Punchayat Funds And Properties And Ors. ....Petitioner V/S State Of Maharashtra, Through Its ....Respondent Principal/chief Secterary, And Ors.

WITH WRIT PETITION NO. 322 OF 2014

Hotels And Restaurant Association Western ....Petitioner India V/S State Of Maharashtra ....Respondent

WITH WRIT PETITION NO. 1278 OF 2013

Mota Mandir Trust And 5 Ors. ....Petitioner V/S State Of Maharashtra And 2 Ors. ....Respondent

WITH WRIT PETITION NO. 2848 OF 2014

Terra Co-operative Housing Society Ltd And ....Petitioner Anr V/S State Of Maharashtra And 3 Ors ....Respondent

WITH WRIT PETITION NO. 2465 OF 2015

Deleted ....Petitioner

Page 15/32

V/S State Of Maharashtra And 3 Ors ....Respondent

WITH WRIT PETITION NO. 1512 OF 2015

M/s Navbharat Potteries Pvt.ltd ....Petitioner V/S State Of Maharashtra And 4 Ors ....Respondent

WITH WRIT PETITION NO. 1223 OF 2015

M/s Navbharat Estates Condominium ....Petitioner V/S State Of Maharashtra And 4 Ors ....Respondent

WITH WRIT PETITION NO. 2310 OF 2015

Keystone Realtors Private Ltd. And Mr. ....Petitioner Chandresh D. Mehta V/S State Of Maharashtra And 4 Ors ....Respondent

WITH WRIT PETITION NO. 1472 OF 2015

M/s. Navbharat Potteries Pvt. Ltd. ....Petitioner V/S State Of Maharashtra And Ors ....Respondent

WITH WRIT PETITION NO. 438 OF 2016

Page 16/32

Ashok Gardens Co Operative Housing Society ....Petitioner Ltd And 4 Others V/S The State Of Maharashtra Through Principal ....Respondent Secretary And 6 Others

WITH WRIT PETITION NO. 62 OF 2016

Real Gem Buildtech Pvt.ltd And Anr ....Petitioner V/S State Of Maharashtra And 4 Ors ....Respondent

WITH WRIT PETITION NO. 1733 OF 2015

Mohamed Hanif Zindran ....Petitioner V/S The Municipal Corporation Of Greater Mumbai ....Respondent And Anr

WITH WRIT PETITION NO. 1488 OF 2015

M/s. Remi Elecktrotechnic Ltd. ....Petitioner V/S Municipal Corporation Of Greater Mumbai And ....Respondent 3 Ors.

WITH WRIT PETITION NO. 1755 OF 2014

Narendra Amritlal Sheth And Ors ....Petitioner V/S State Of Maharashtra And Ors ....Respondent

Page 17/32

WITH WRIT PETITION NO. 1524 OF 2014

Narendra Amritlal Sheth And Ors. ....Petitioner V/S State Of Maharashtra And Ors ....Respondent

WITH WRIT PETITION NO. 1739 OF 2014

Narendra Amritlal Sheth And 3 Ors. ....Petitioner V/S State Of Maharashtra And 3 Ors. ....Respondent

WITH WRIT PETITION NO. 1253 OF 2015

Kalpataru Ltd. ....Petitioner V/S State Of Maharashtra And 3 Ors. ....Respondent

WITH WRIT PETITION NO. 872 OF 2016

Phoenix Mills Ltd. ....Petitioner V/S The State Of Maharashtra And 3 Ors. ....Respondent

WITH WRIT PETITION NO. 1197 OF 2015

Offbeat Developers Pvt Ltd And Anr ....Petitioner V/S The State Of Maharashtra And 3 Ors ....Respondent

Page 18/32

WITH WRIT PETITION NO. 696 OF 2015

Spark Builders And Infra Projects Pvt. Ltd. ....Petitioner V/S The Commissioner And Another ....Respondent

WITH WRIT PETITION NO. 315 OF 2017

Anil Virendra Shah And Ranjan Virendra Shah ....Petitioner V/S The State Of Maharashtra And 4 Others ....Respondent

WITH WRIT PETITION NO. 1983 OF 2016

Rustomjee Realty Pvt.ltd. And Kaushik Shah ....Petitioner V/S State Of Maharashtra And 4 Ors. ....Respondent

WITH WRIT PETITION NO. 2777 OF 2015

Eih Ltd. And Another ....Petitioner V/S The State Of Mahrashtra And 5 Others ....Respondent

WITH WRIT PETITION NO. 40 OF 2017

Messrs. Shree Sai Samarth Developers And 2 ....Petitioner Ors V/S The Municipal Corporation Of Gr. Mumbai And

Page 19/32

Anr

WITH WRIT PETITION NO. 1019 OF 2017

Moiz Abdulhusein Pardiwala And Anr ....Petitioner V/S State Of Maharashtra And Anr ....Respondent

WITH WRIT PETITION NO. 2922 OF 2015

Sushilkumar N.trivedi ....Petitioner V/S The State Of Maharashtra And 3 Ors ....Respondent

WITH WRIT PETITION NO. 2872 OF 2014

Electra Co-operative Hsg. Soc. Ltd. And Anr. ....Petitioner V/S State Of Maharashtra And 3 Ors. ....Respondent

WITH WRIT PETITION NO. 1275 OF 2017

Pinakin Bhailal Amin And Anr. ....Petitioner V/S The State Of Maharashtra And 3 Ors. ....Respondent

WITH WRIT PETITION NO. 118 OF 2015

Mumbai Hoarding Owners Association And 2 ....Petitioner Ors ....Respondent

Page 20/32

V/S Stat Of Maharashtra And 3 Ors ....Respondent

WITH WRIT PETITION NO. 2881 OF 2015

Sumer Builders And Anr ....Petitioner V/S The Municipal Corporation Of Greater Mubai ....Respondent And 3 Ors

WITH WRIT PETITION NO. 2686 OF 2014

Arvind Properties Pvt. Ltd. And Anr. ....Petitioner V/S The Municipal Corp. Of Greater Mumbai And 2 ....Respondent Ors.

WITH WRIT PETITION NO. 2205 OF 2015

Sanjay S. Salunkhe ....Petitioner V/S State Of Maharashtra And 3 Ors. ....Respondent

WITH WRIT PETITION NO. 2375 OF 2016

Central Mumbai Developers Welfare Association ....Petitioner And Anr V/S Municipal Corporation Of Greater Mumbai And ....Respondent 3 Ors

Page 21/32

WITH WRIT PETITION NO. 2089 OF 2015

Naageshwar Vitthal Neela ....Petitioner V/S Municipal Corporation Of Greater Mumbai And ....Respondent 5 Ors.

WITH WRIT PETITION NO. 1629 OF 2017

Yashoda Co-operative Housing Society Limited ....Petitioner And 8 Ors V/S Municipal Corporation Of Gr. Mumbai And 3 ....Respondent Ors

WITH WRIT PETITION NO. 2369 OF 2017

Anand Nagar Vishal Chs Ltd. And 2 Ors. ....Petitioner V/S Municipal Corporation Of Greater Mumbai And ....Respondent 3 Ors.

WITH WRIT PETITION NO. 2087 OF 2017

Kiyana Ventures Llp ....Petitioner V/S The State Of Maharashtra And 5 Others ....Respondent

WITH PUBLIC INTEREST LITIGATION NO. 46 OF 2014

Page 22/32

Janhit Manch ....Petitioner V/S The State Of Maharashtra And Anr. ....Respondent

WITH WRIT PETITION NO. 656 OF 2018

Crescent Realtors Private Limited And Anr ....Petitioner V/S State Of Maharashtra And 5 Ors ....Respondent

WITH WRIT PETITION NO. 1199 OF 2016

Kanakia Spaces Realty Private Limited And Anr ....Petitioner V/S The State Of Maharashtra And 3 Others ....Respondent

WITH WRIT PETITION NO. 1297 OF 2018

The Secretary,mithagar Road Swapnpurti Co Op ....Petitioner Housing Soc.ltd. And Arn.

V/S State Of Maharashtra Throughprincipal Secretary ....Respondent And 3 Ors.

WITH WRIT PETITION NO. 2552 OF 2018

Ganpatraj Badanraj Mehta ....Petitioner V/S The Municipal Corporation Of Greater Mumbai ....Respondent And 2 Ors

Page 23/32

WITH WRIT PETITION NO. 1277 OF 2018

Centre For Digestive And Kidney Deseases ....Petitioner (india) Private Limited And Anr.

V/S State Of Maharashtra And 4 Ors. ....Respondent

WITH WRIT PETITION NO. 3115 OF 2018

T-square Co-operative Premises Society Ltd. ....Petitioner V/S The State Of Maharashtra And 4 Ors ....Respondent

WITH WRIT PETITION NO. 2118 OF 2015

Navbharat Potteries Pvt. Ltd ....Petitioner V/S State Of Maharashtra And 4 Ors ....Respondent

WITH WRIT PETITION NO. 1738 OF 2014

Kiyana Properties Pvt. Ltd. And 1 Anr. ....Petitioner V/S State Of Maharashtra And 3 Others. ....Respondent

WITH WRIT PETITION NO. 916 OF 2017

Shubham Dynamic Real Estate Developers Llp. ....Petitioner V/S State Of Maharashtra And 4 Others ....Respondent

Page 24/32

WITH WRIT PETITION NO. 275 OF 2015

Nisar Ahmad Abdul Rahiman Pathan ....Petitioner V/S State Of Maharastra And 5 Others ....Respondent

WITH WRIT PETITION NO. 1671 OF 2018

Heks Infrastructure And Developers ....Petitioner V/S State Of Maharashtra And 2 Ors ....Respondent

WITH WRIT PETITION LODGING NO. 2393 OF 2018

New Era Fabrics Limited. ....Petitioner V/S Municipal Corporation Of Greater Mumbai ....Respondent Through The Municipal Commissioner And 3 Ors.

WITH WRIT PETITION LODGING NO. 2482 OF 2018

Narli Agripada Co-operative Housing Society ....Petitioner Limited And 2 Ors.

V/S State Of Maharashtra And 3 Ors. ....Respondent

WITH WRIT PETITION NO. 2839 OF 2015

Indus Towers Ltd ....Petitioner

Page 25/32

V/S Municipal Corporation Of Gr Mumbai And 3 ....Respondent Ors

WITH WRIT PETITION NO. 1262 OF 2014

Maheshwari Pragati Mandal And 5 Ors ....Petitioner V/S State Of Maharashtra And 2 Ors. ....Respondent

Mr. Rafiq Dada, Sr. Counsel a/w Mr. H.Daruwalla & Mr. H.N.Vakil I/b M/s. Mulla & Mulla for petitioner in WP/2592/2013 & WP/1812/2013 None for petitioner in WP/1278/2013 Mr. Jehangir Jeejeebhoy I/b Bharucha & Partners for petitioner in WP/2376/13 None for petitioner in PIL/46/2014 Mr. Karl Tamboly a/w Mr. Vaibhav Sugdare, Mr. Samsher Gharud & Ms. Radhika Nair I/b Jaykar & Partners for petitioner in WP/142/14 & WP/234/2014 Mr. H.N.Vakil & Ms. S.K.Kapoor I/b M/s. Mulla & Mulla & Craigie Blunt & Caroe for petitioner in WP/228/2014 Mr. R.A.Dada, Sr. Counsel a/w Mr. Rajesh Satpalkar & Ms. Shaheen Moghul I/b I/b M/s. Mulla & Mulla & Craigie Blunt & Caroe for Petitioner in WP/539/14 & WP/1972/2016 None for petitioner in WP/754/14, WP/758/14, WP/1076/14 None for petitioner in WP/1262/2014 Mr. H.N.Vakil & Ms. S.K.Kapoor I/b I/b M/s. Mulla & Mulla & Craigie Blunt & Caroe for petitioner in WP/1348/14 Ms. Prateeti Thakar & Mr. Shubham Mittal I/b FF & Associates for petitioners in WP/1524/14, WP/1739/14, WP/1755/14, WP/1756/14, WP/1766/14,WP/1767/14,WP/1772/14,WP/1774/14, WP/1775/14, WP/1781/14, WP/1782/14, WP/1783/14,

Page 26/32

WP/1784/14, WP/1785/14, WP/1786/14, WP/1788/14, WP/1789/14, WP/1790/14, WP/1791/14, WP/1792/14, WP/1793/14,WP/1804/14, WP/1832/14, WP/1843/14, WP/2389/14,WP/2392/14, WP/2393/14, WP/2396/14, WP/2397/14, WP/2398/14, WP/2399/14, WP/2401/14, WP/2468/14, WP/2528/14, WP/2659/14 Mr. Daruwalla & Ms. Amruta Sawant I/b sonal Doshi & Co for petitioner in WP/1695/14 Mr. Milind Sathe, Sr. Counsel a/w Mr. H.Devrajan, Mr. H.N.Vakil, Ms. S.K.Kapoor I/b Mulla & Mulla & Craigie Blunt & Caroe for petitioner in WP/1738/14 Mr. Milind Sathe, Sr. Counsel a/w Mr. T.C.Deshpande I/b Mr. V.B.Dhawan for petitioner in WP/1943/14 Vishal Kanade a/w Ms. Yasmin Bhansali & Ms. Kahmish Khan I/b Yasmin Bhansali & Co for petitioner in WP/2686/14 Mr. Swapnil Gupte I/b Argus Partners for petitioner in WP/2848/14 & WP/2872/2014 Mr. H.N.Vakil I/b Mulla & Mulla & Craigie Blunt & Caroe for Petitioner in WP/2855/2014 Mr. R.A.Dada, Sr. Counsel a/w Mr. Rashmin Khandekar Mr. Shailesh Mendon a/w Ms. Smruti Kanade I/b Negandhi Shah & Himayatullah for petitioner in WP/118/15 Mr. Balakrishna Adyanthaya for petitioner in WP/121/2015 Mr. N.A.Pathan for petitioner in WP/275/2015 Mr. Sanjiv Sawant for petitioner in WP/696/2015 & WP/1214/15 Mr. S.U.Kamdar, Sr. Counsel a/w Mr. Yashesh Kamdar, Ms. Niyathi Kalra, Ms. Rujuta Patil for petitioner in WP/2465/2015 Mr. R.M.Nakhwa a/w Mr. Vasant Dhavan for petitioner in WP/1045/2015, WP/1223/15, WP/1472/15, WP/1512/2015, WP/2118/15, WP/129/2016 Mr. Rafiq Dada, Sr. Counsel a/w Mr. Aniketh Nair I/b Mr. Mustafa Motiwala for petitioner in WP/1197/2015 Mr. Milind Sathe, Mr. B.H.Antia, Mr. H.N.Vakil, Mr. H.Devrajan, Ms. S.K.Kapoor, Mr. J. Shah I/b Mulla & Mulla &

Page 27/32

Craigie Blunt & Caroe for petitioner in WP/1200/2014 Mr. Milind Sathe, Sr. Counsel a/w Mr. Saket Mone & Ms. Neha Joshi a/w Mr. Subit Chakraborti I/b M/s. Vidhi Partners for petitioner in WP/2184/14, WP/1253/15 & WP/2087/17 Mr. Rafiq Dada, Sr. Counsel a/w Mr. Zubair Dada, Mr. Zubair Dada, a/w Ms. Kathleen Lobo Ms. Aastha Arora I/b Khaitan & Co for petitioner in WP/2266/14 & WP/2777/15 Mr. Jagdish Reddy for petitioner in WP/1488/2015 None for petitioner in WP/1622/2015, WP/1624/15 Mr. Rafiq Dada, Sr. Counsel a/w Mr. H.N.Vakil I/b Mulla & Mulla & Craigie Blunt & Caroe for petitioner in WP/1906/2015 Ms. Nilima V. Sangvikar for petitioner in WP/2089/2015 None for petitioner in WP/2205/2015 None for petitioner in WP/2310/2015 Mr. Hormaz Daruwala & Ms. Amruta A. Sawant I/b Sonal Doshi & Co for petitioner in WP/2834/15 Mr. Amit Khairnar a/w Mr. Toufiq Kapadia, Mr. Prasad Dhande & Mr. T. Kapadia, Mr. Shahazad Irani I/b D.H.Law Associates for petitioner in WP/2839/15 None for petitioner in WP/2881/2015 & WP/2922/2015 Mr. S.U.Kamdar, Sr. Counsel a/w Ms. Smisha Patel I/b Wadia Ghandy & Co for petitioner in WP/62/16 Mr. Virag Tulzapurkar, Sr. Counsel a/w Mr. Nikhil Apte, Mr. Akshit Dedhia & Ms. Sowmya Srikrisha, Ms. Jasmine Kachalia, Mr. Abinash Pradhan I/b Wadia Ghandy & Co for petitioner in WP/90/2016 Mr. A.G.Damle, Sr. Counsel a/w Mr. Ranjieev Carvalho, Ms. Akanksha Patil I/b Shah Legal for petitioner in WP/438/2016 Mr. R.A.Dada, Sr. Counsel a/w Mr. Mustafa Motiwala for petitioner in WP/872/2016 Ms. Huda Diamondwala I/b Diamondwala & Co for petitioner in WP/1063/16 Mr.Bhushan Deshmukh I/b Wadia Ghandy & co for petitioner in WP/1199/2016 Mr. Rafiq Dada, Sr. Counsel a/w Mr. R.K.Satpalkar & Ms.

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Shaheen Moghul I/b M/s. Mulla & Mulla & Craigie Blunt & Caroe for petitioner in WP/539/14, 1672/16 Mr. S.U.Kamdar, Sr. Counsel a/w Mr. Yashesh Kamdar, Ms. Niyathi Kalra, Ms. Rujuta Patil & Ms. Sonu Bhasi I/b Negandhi Shah & Himayatullah for petitioner in WP/1983/16, WPL/2482/18 Mr. Milind Sathe, Sr. Counsel, Mr. Bhushan Deshmukh, Mr. Sanjay Kadam, Ms. Apeksha Sharma, Mr. Sanjeel Kadam, Ms. Sayli Rajpurkar I/b Kadam & Co for petitioner in WP/2375/2016, WP/1629/17, WP/656/18 & WP/2369/17 None for petitioner in WP/40/2017 Mr. T.C.Deshpande I/b Mr. V.B.Dhawan for petitioner in WP/1943/14 & WP/916/17 Mr. Jayom M. Shah & Ms. Pooja Shroff Dhandhukia, Ms. Shweta Rankhambe I/b Aagam Doshi & Co for petitioner in WP/1019/17 Mr. Chintan Thakker I/b Mr. Anilkumar Joshi for petitioner in WP/1297/2018 None for petitioner in WP/1671/18 Mr.B.N.Shukla I/b Mr. D.J.Kamdin & Co for petitioner in WP/1791/2018 Ms. Prachi Khandge I/b M/s. M.P.Vashi & Associates for petitioner in WP/2393/2018 & WP/3115 Mr. Sarang Pathak I/b Mr. Rakesh Singh for respondent no. 6 & 7 in WP/438/16 G.B.Walawalkar I/b Mr. S.P. Thorat for respondent no. 5 in WP/2310/15 & WP/1472/15 Mr. Nikhil Patil I/b Mr. V.P.Sawant for respondent no. 2 to 4 in WP/1738/14 Mr. Jimmy Pochkanwala, Sr. Counsel a/w Ms. Rupali Adhate & Ms. Pallavi Thakar for respondent BMC in WP/2375/2016 Mr. S.S.Pakale a/w Mr. Saurabh Pakle & Ms. Rupali Adhate & Ms. Pallavi Thakar for respondent BMC in WP/2592/13 Ms. Rupali Adhate a/w Ms. Pallavi Thakar for respondent BMC in all matters except WP/2592/2013 & WP/2375/2016

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Mr. A.A. Kumbhakoni, AG a/w Mr. G.W.Mattos, AGP for r-State in WPL/713/2018 Mr. A.A. Kumbhakoni, AG a/w Mr. Ashutosh Kulkarni, \'A\' Panel Counsel with Mr. Gaurav Sharma & Ms. G.R.Shastri, Addl. G. P. for respondent State in WP/1278/13, WP/2376/13, WP/2592/13, WP/142/14, WP/228/14, WP/234/14,WP/1739/14, WP/1756/14, WP/1786/14,WP/2184/14, WP/2248/14, WP/2392/14, WP/1223/15, WP/1253/15, WP/1472/15, WP/2205/15, WP/2310/15, WP/2465/15, WP/2777/15,WP/2834/15,WP/62/16, WP/129/16, WP/872/16, WP/1063/16, WP/1680/16, WP/1983/16,WP/2375/16, WP/1695/14, WP/2266/14, WP/275/15, WPL/1283/15, WP/1199/16, WP/1277/18 & WP/1019/16 Mr. A.A. Kumbhakoni, AG a/w Mr. Ashutosh Kulkarni, \'A\' Panel Counsel with Mr. Gaurav Sharma & Mr. A.L.Patki, Addl. G. P. for respondent State in WP/1812/13, WP/916/17, WP/656/2018, WPL/912/18 & WP/539/14 Mr. A.A. Kumbhakoni, AG a/w Mr. Ashutosh Kulkarni, \'A\' Panel Counsel with Mr. Gaurav Sharma & Mr. Milind More, Addl. G. P. for respondent State in PIL/46/14, WP/1348/14, WP/1076/14, WP/758/14, 1783/14,1781/14,1790/14, 2399/14, 118/15,2855/14, 1622/15, 90/16, 2087/17 & WP/1671/18 Mr. A.A. Kumbhakoni, AG a/w Mr. Ashutosh Kulkarni, \'A\' Panel Counsel with Mr. Gaurav Sharma & Mr. H.S.Venegaonkar, Addl. G. P. for respondent State in WP/1214/15, 1200/15,1197/15, 1045/15, 1488/15,2751/15,438/16 & WP/1906/15 Mr. A.A. Kumbhakoni, AG a/w Mr. Ashutosh Kulkarni, \'A\' Panel Counsel with Mr. Gaurav Sharma & Ms. Uma Palsule-Desai, AGP for respondent State in WP/2767/14, 1789/14,1807/14,1792/14, WP/1767/14, WP/1774/14 Mr. A.A. Kumbhakoni, AG a/w Mr. Ashutosh Kulkarni, \'A \' Panel Counsel with Mr. Gaurav Sharma & Mr. M.A.Sayed, AGP for

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respondent State in WP/322/14,1524/14, WP/1755/14 Mr. A.A. Kumbhakoni, AG a/w Mr. Ashutosh Kulkarni, \'A\' Panel Counsel with Mr. Gaurav Sharma & Mr. L.T.Satelkar, AGP for respondent State in WP/754/14, WPL/1625/18 Mr. A.A. Kumbhakoni, AG a/w Mr. Ashutosh Kulkarni, \'A\' Panel Counsel with Mr. Gaurav Sharma & Mr. Kedar Dighe, AGP for respondent State in WP/1774/14,1772/14, 1788/14,1785/14, 1832/14, 1793/14,1791/14,2397/14,2528/16 Mr. A.A. Kumbhakoni, AG a/w Mr. Ashutosh Kulkarni, \'A\' Panel Counsel with Mr. Gaurav Sharma & Mr. Dushyant Kumar, AGP for respondent State in WP/1775/14, WP/2397/14, WP/1784/14 Mr. A.A. Kumbhakoni, AG a/w Mr. Ashutosh Kulkarni, \'A\' Panel Counsel with Mr. Gaurav Sharma & Mr. R.J.Mane, AGP for respondent State in WP WP/2872/14 Mr. A.A. Kumbhakoni, AG a/w Mr. Ashutosh Kulkarni, \'A\' Panel Counsel with Mr. Gaurav Sharma & Ms. Jyoti Chavan, AGP for respondent State in WP/1943/14 Mr. A.A. Kumbhakoni, AG a/w Mr. Ashutosh Kulkarni, \'A\' Panel Counsel with Mr. Gaurav Sharma & Mr. U.S.Upadhyay, AGP for respondent State in WP/1917/14, WP/2396/14 & WP/2401/14 Mr. A.A. Kumbhakoni, AG a/w Mr. Ashutosh Kulkarni, \'A\' Panel Counsel with Mr. Gaurav Sharma & Mr. Amar Mishra, AGP for respondent State in WP/2389/14, 2396/14, WP/2393/14 Mr. A.A. Kumbhakoni, AG a/w Mr. Ashutosh Kulkarni, \'A\' Panel Counsel with Mr. Gaurav Sharma & Mr. S.B.Gore, AGP for respondent State in WP/629/17, WP/1629/17, WPL/2393/18 Mr. A.A. Kumbhakoni, AG a/w Mr. Ashutosh Kulkarni, \'A\' Panel Counsel with Mr. Gaurav Sharma & Mr. Manish

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Upadhyay, AGP for respondent State in WP/1766/14, 1782/14, 2398/14,2369/17 Mr. A.A. Kumbhakoni, AG a/w Mr. Ashutosh Kulkarni, \'A\' Panel Counsel with Mr. Gaurav Sharma & Mr. Amit Shastri, AGP for respondent State in WP/3109/15 WP/2089/15, WP/1791/18 Mr. V.P.Kakade I/b Mr. V.P.Sawant for respondent no. 5 in WP/2087/17 & for respondent no. 7 in PIL/104/13 Mr. Samarth Patel & Mr. Sahil Gandhi a/w Mr. Rishi Jha I/b Markand Gandhi & Co for respondent no. 6 in WP/2087/2017 Mr. Rajiv Chavan, Sr. Counsel a/w Mr. D.P.Singh for respondent no. 5 in PIL/79/2014 Ms. Yashodee Deshmukh for respondent BMC in WP/549/2015 Mr. V.P.Sawant a/w Mr. V.P.Kakade for respondent no. 5 in WP/2087/17

CORAM : A.S. OKA & RIYAZ IQBAL CHAGLA, JJ DATE : 24th November, 2018 P.C. :

Place the matters on 27/11/2018 at 2.35 p.m. in chamber for fixing next date of hearing.

( ASSOCIATE )

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