Geeta Marine Services Pvt. Ltd. ... vs The State Of Mahrashtra And Anr
2018 Latest Caselaw 1216 Bom

                                                                            910.cri appr 588.18.doc

Urmila Ingale

                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                    CRIMINAL APPELLATE JURISDICTION
                          CRIMINAL REVISION APPLICATION NO. 609 OF 2018

                 Geeta Marine Services Pvt. Ltd. and anr.                   .. Applicants
                      Vs.
                 The State of Maharashtra and anr.                           .. Respondents

                 Mr.Sujay Gawade a/w Ms.Anita Dubey I/b Shree and Co. for the
                 Applicants.
                 Mr.S.R.Agarkar, APP for State.


                                                    CORAM :  M.S.KARNIK, J.

VACATION COURT DATE : 16th NOVEMBER, 2018

P.C. :

Heard learned Counsel for the Applicants.

Learned Counsel for the Applicants, on instructions,

undertakes to deposit sum of Rs.3,50,000/- within a period of

two weeks from today.

List the matter on 03/12/2018. Till then, no

coercive steps be taken against the Applicants.

(M.S.KARNIK, J.)