Citation : 2018 Latest Caselaw 940 Bom
Judgement Date : 24 January, 2018
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903-WP6584.13
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 6584 OF 2013
Ramchandra Sitaram Mulik & Anr. ..... Petitioners
VERSUS
Janata Nagari Sahakari Patsanstha Ltd.
& Ors. ..... Respondents
Mr.Rushikesh Patil, i/b. Mr.P.D.Dalvi for the Petitioners.
Mr.J.A.Madane, A.G.P. for the State.
Mr.Bhushan Mandlik, i/b. Mr.S.S.Patwardhan for the Respondent nos.
1 and 2.
Mr.C.G.Patil for the Respondent nos. 3 to 5.
CORAM : R.D. DHANUKA, J.
DATE : 24th JANUARY, 2018 P.C.
The matter is placed on board for Speaking to the Minutes of the Order dated 15th January,2018. In the cause title, the words 'ORDINARY ORIGINAL CIVIL JURISDICTION' shall be substituted as 'CIVIL APPELLATE JURISDICTION'.
2. Order dated 15th January,2018 stands corrected accordingly.
[R.D. DHANUKA, J.]
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