Ahmed Nadeem Khan So. Haji ... vs Shamim Banu Ahmed Nadeem Khan And ...
2018 Latest Caselaw 1202 Bom

                                                      1-CRA186-13.DOC

                                                                     Santosh
       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                 CRIMINAL APPELLATE JURISDICTION
     CRIMINAL REVISION APPLICATION NO. 186 OF 2013
                                 WITH
                      APPLICATION NO. 156 OF 2013
                                  IN
     CRIMINAL REVISION APPLICATION NO. 186 OF 2013


Ahmed Nadeem Khan s/o Haji Mohammed
Halim Khan                                                  ...Applicant
                 Versus
Shamim Banu Ahmed Nadeem Khan &
anr.                                                  ...Respondents

None for the Applicant.

                                  CORAM:    M. S. SONAK, J
                                  DATED:    18th December, 2018
PC:-

1. The order dated 22nd November, 2018 is a common order in Criminal Revision Application No. 186 of 2013 and Criminal Application No.156 of 2018.

2. Accordingly, it is clarified that the order dated 22 nd November, 2018 disposes of Criminal Application No.156 of 2018 made therein as well.

3. Accordingly necessary corrections to be carried out to the order dated 22nd November, 2018. The corrections to be carried out in the original order as well the order uploaded on the server.

[M. S. SONAK J.]