Shriram General Insurance Co. ... vs Ranjana Gajanan Katare And Ors
2017 Latest Caselaw 8136 Bom

Citation : 2017 Latest Caselaw 8136 Bom
Judgement Date : 12 October, 2017

Bombay High Court

Shriram General Insurance Co. ... vs Ranjana Gajanan Katare And Ors on 12 October, 2017

Bench: K.L. Wadane

                                                                              913.odt
           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       BENCH AT AURANGABAD
            913 CIVIL APPLICATION NO. 13028 OF 2017
                      IN FAST/33718/2017  

       SHRIRAM GENERAL INSURANCE CO. LTD., PUNE
                        VERSUS
            RANJANA GAJANAN KATARE AND ORS
                          ...
 Advocate for Applicant : Mr. Upadhye Vinayak Narayan
  Advocate for Respondent 1 to 4 : Ms. Manisha Dhule 
                        (Patil)

                                 CORAM   :  K. L. WADANE, J.

                                  DATE   :   12th October, 2017

ORDER:

1. Heard.

2. Issue notice to the respondents, returnable on

21.12.2017.

3. Ms. Dhule Patil, the learned counsel waives

notice for respondent Nos. 1 to 4.

(K. L. WADANE, J.) JPC

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