Tayyab Basir Khatik vs The State Of Maharashtra
2017 Latest Caselaw 8061 Bom

                                                904-908-11-APEAL-852-17(1)


Sarnobat
                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        CRIMINAL APPELLATE JURISDICTION

                        CRIMINAL APPLICATION NO. 1412 OF 2017
                                         IN
                           CRIMINAL APPEAL NO. 852 OF 2017


       Yogesh Suresh Suryavanshi.                       .. Appellant.
            Vs.
       The State of Maharashtra.                        .. Respondent.

                                       WITH
                        CRIMINAL APPLICATION NO. 1373 OF 2017
                                         IN
                           CRIMINAL APPEAL NO. 819 OF 2017

       Tayyab Basir Khatik.                             .. Appellant
            Vs.
       The State of Maharashtra.                        .. Respondent.


                                       WITH
                        CRIMINAL APPLICATION NO. 1397 PF 2017
                                        IN
                          CRIMINAL APPEAL NO. 838 OF 2017

       Shivajirao Mahadev Awale
       & Ors.                                           .. Appellants.
             Vs.
       The State of Maharashtra.                        .. Respondent.


       Mr. M. V. Thorat, Advocate for the Appellant in Appeal No.852/2017.
       Mr. P. H. Gaikwad, APP for the State.
       Mr. Arjun S. Pawar, Advocate for the Appellants in Appeal No.
       819/2017.
       Mr. S. V. Gaikwad, APP for the State.
       Mr. Shekhar Ingawale, Advocate for the Appellant in Appeal No.
       838/2017.
       Mr. H. J. Dedhia, APP for the Respondent/State.


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                                           904-908-11-APEAL-852-17(1)



                           CORAM : SMT. ANUJA PRABHUDESSAI, J.

DATE : 11th OCTOBER, 2017.

P. C. :

1. Heard. Arguable points are raised. Hence , admit. APP

waives service.

2. Call for Record and Proceedings.

[ ANUJA PRABHUDESSAI, J ]