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Bhagubai Mhatarbia Chaudhari ... vs Bhanudas Shankar Patare Died Lrs ...
2017 Latest Caselaw 7801 Bom

Citation : 2017 Latest Caselaw 7801 Bom
Judgement Date : 4 October, 2017

Bombay High Court
Bhagubai Mhatarbia Chaudhari ... vs Bhanudas Shankar Patare Died Lrs ... on 4 October, 2017
Bench: N.W. Sambre
                                          1                             CA 12415-2017

        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      BENCH AT AURANGABA       

                      CIVIL APPLICATION NO. 12415 OF 2017
                                      IN 
                         WRIT PETITION NO. 3593 OF 1994

 Bhagubai Mhatarba Chaudhari (DIED) 
 Through : Legal representatives and others
                                                                       ...PETITIONERS
                      VERSUS

 Bhanudas Shankar Patare (DIED) 
 Through: Legal representatives and others                          
                                                                    ...RESPONDENTS

 Mr. A.V. Hon,  Advocate for petitioners
 Mr A.P. Bhandari, Advocate for respondents No. 1/a to 1/c, 2 to 6, 

                                                       CORAM : NITIN W. SAMBRE, J. 
                                                       DATE    :  4th October, 2017

 ORAL ORDER :

This is an application for bringing legal representatives of

the deceased petitioner No.3 on record, for whom learned Counsel Shri

Hon appears.

2. In view of no objection and for the reasons disclosed in the

application, same stands allowed in terms of Prayer clause "A" and "B".

3. Appropriate amendment be carried out within two weeks,

failing which the matter shall stand dismissed without further reference to

the Court.

( NITIN W. SAMBRE, J.) pjm

 
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