Shree Vithal Mandir Devsthan Thr. ... vs State Of Maharashtra, Through ...
2017 Latest Caselaw 8487 Bom

06.11FA 361.2015                                                                                                           1/1

                         FARAD CONTINUATION SHEET
                IN THE HIGH COURT OF  JUDICATURE  AT BOMBAY
                          NAGPUR BENCH  : NAGPUR.
                                          F.A. NO.361 OF 2015
    Shree Vitthal Mandir Devsthan through its President Wasudeorao Udhaorao 
                                            Parkhi
                                            ...vs...
           State of Maharashtra through Collector, Chandrapur and other
________________________________________________________________________
Office Notes, Office Memoranda of
Coram, appearances, Court's orders    Court's or Judge's orders
or directions and Registrar's orders.
                                   
                                              CORAM :     P.N. DESHMUKH, J.

DATE : 6th NOVEMBER, 2017.

Eight weeks' time is granted to appellant for filing private paper-book.

JUDGE Parpalliwar