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Sau. Sarojini Ramesh Khurge & Anr vs Rajhans Warluji Irutkar And 3 Ors
2017 Latest Caselaw 8482 Bom

Citation : 2017 Latest Caselaw 8482 Bom
Judgement Date : 6 November, 2017

Bombay High Court
Sau. Sarojini Ramesh Khurge & Anr vs Rajhans Warluji Irutkar And 3 Ors on 6 November, 2017
Bench: P.N. Deshmukh
06.11FA 636.09                                                                                                             1/1

                         FARAD CONTINUATION SHEET
                IN THE HIGH COURT OF  JUDICATURE  AT BOMBAY
                          NAGPUR BENCH  : NAGPUR.
                                            F.A. NO.636/2009.
                      Sau. Sarojini Ramesh Khurge and Anr.
                                          ...vs...
                         Rajhans Warluji Irutkar and Anr.
________________________________________________________________________
Office Notes, Office Memoranda of
Coram, appearances, Court's orders    Court's or Judge's orders
or directions and Registrar's orders.
                                 
                                
                                            CORAM :     P.N. DESHMUKH, J.

DATE : 6th NOVEMBER, 2017.

None present for the appellants. Stand over to 21.11.2017 for dismissal.

JUDGE Parpalliwar

 
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