National Insurance Co. Ltd Nagpur vs Pramilabai Baban Rindhe & Others
2017 Latest Caselaw 8481 Bom

Citation : 2017 Latest Caselaw 8481 Bom
Judgement Date : 6 November, 2017

Bombay High Court

National Insurance Co. Ltd Nagpur vs Pramilabai Baban Rindhe & Others on 6 November, 2017

Bench: P.N. Deshmukh

06.11FA115.07                                                                                                             1/1

                          FARAD CONTINUATION SHEET
                 IN THE HIGH COURT OF  JUDICATURE  AT BOMBAY
                           NAGPUR BENCH  : NAGPUR.
                                           F.A. NO.115/2007.
                             National Insurance Co. Ltd.
                                          ...vs...
                     Pramilabai Wd/o Baban Rindhe and others
________________________________________________________________________
Office Notes, Office Memoranda of
Coram, appearances, Court's orders    Court's or Judge's orders
or directions and Registrar's orders.
                                 
                                
                                            CORAM :     P.N. DESHMUKH, J.

DATE : 6th NOVEMBER, 2017.

None present for the appellants. Stand over to 16.11.2017 for dismissal.

JUDGE Parpalliwar

Download the LatestLaws.com Mobile App