Ramesh S/O Murlidhar Karale vs The State Of Maharashtra And ...
2017 Latest Caselaw 710 Bom

                                               1                                       cria1380.17


                              FARAD CONTINUATION SHEET No.

                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       
                      APPELLATE SIDE, BENCH AT AURANGABAD
                                                         

               CRIMINAL APPLICATION NO. 1380 OF 2017
                                 IN
               CRIMINAL APPLICATION NO. 6359 OF 2016
 (Ramesh s/o. Murlidhar Karale Vs.The State of Maharashtra & Ors.)

Office Notes,Office Memoranda                         Court's or Judge's orders
of Coram,appearances, Court's
orders or directions and                           CORAM :    S.B. SHUKRE,J.

Registrar's orders DATED : 14.03.2017

Mr.N.K. Kakade h/f. Mr.D.R. Markad, Advocate for the applicant. Mr.S.B. Pulkundwar, APP for respondent/ State.

1. Although circulation has been granted, by this Court today at 2.30 p.m., the fact remains, which in-fact has emerged now after hearing learned Counsel for the applicant, that the last day of the time given by this Court comes to an end on 15.03.2017. Therefore, it would be appropriate for the applicant to press his prayer before the regular Bench tomorrow i.e. on 15.03.2017.

2 cria1380.17

2. Stand over to 15.03.2017. High on Board.

[S.B. SHUKRE,J.]

snk/2017/MAR17/ cria1380.17