Citation : 2017 Latest Caselaw 572 Bom
Judgement Date : 7 March, 2017
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD.
15 WRIT PETITION NO. 10468 OF 2016
SANGITA SUNIL AGRAWAL AND ANOTHER
VERSUS
LILABAI DEVIPRASAD AGRAWAL
...
Advocate for Petitioners : Mr. Ruchir Wani h/f Mr. A.S. Bajaj
...
CORAM : S. B. SHUKRE, J.
Date: March 07, 2017 ...
PER COURT :-
1 Issue notice of final disposal to the respondents returnable on 27.3.2017.
2 In the meanwhile, having regard to the submission that, while the application vide Exh.26 was disposed of by the Predecessor of the present Judge on 12.9.2013, yet the present Presiding Officer acting as a Court of Appeal, has rejected the application vide Exh.26 by the order passed on 28.7.2016, there shall be interim stay to the further proceedings int he Suit till next date.
( S. B. SHUKRE, J. )
vbd
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