Vishwanath S/O Baliram Jondhale ... vs The State Of Maharashtra And Anr
2017 Latest Caselaw 2741 Bom

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                                                             criappln6282.16.odt

           IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                      BENCH AT AURANGABAD

           CRIMINAL APPLICATION NO. 6282 OF 2016 
                                 
 Vishwanath s/o Baliram Jondhale
 & others                                      Applicants

          Versus

 The State of Maharashtra
 & another                                                        Respondents

 Mr. A.R. Gaikwad, advocate for the applicants. 
 Mr. S.R. Yadav, A.P.P. for Respondent no. 1.
  
                                      CORAM : R.M.BORDE &
                                                     K.K. SONAWANE, JJ.

                                     DATE     : 5th JUNE, 2017

 PER COURT:

  

Learned counsel for respondent-complainant is absent. Stand over to 12th June, 2017.

Interim protection, granted earlier, to continue till then.

  
        ( K. K. SONAWANE )                           ( R.M.BORDE )
                 JUDGE                                    JUDGE

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