Mahadeo Rama Harne (In Jail) vs The State Of Maha., Thr. P.S.O., ...
2017 Latest Caselaw 2739 Bom

                                                1                             apeal121.15.odt


            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      NAGPUR BENCH, NAGPUR.

                         CRIMINAL APPEAL NO.121/2015
   Arun Tanbaji Dudhe (In Jail) ..vs.. The State of Maharashtra, thr. PSO P. S.
                           Bhadrawati, Chandrapur
 _______________________________________________________________________
Office Notes, Office Memoramda of Coram,
appearances, Court's orders of directions               Court's or Judge's orders.
and Registrar's Orders.


                       Mr. Nayak, A.P.P. for respondent-State.

                        CORAM :  V.M. DESHPANDE, J.

DATED :

JUNE 5, 2017

Learned counsel for the appellant is absent. Put up the matter after four weeks in order to give a chance to the appellant.

JUDGE

kahale