Ramesh S/O Marotrao Dulewad And ... vs The State Of Maharashtra And Anr
2017 Latest Caselaw 2738 Bom

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                                                              criappln4461.16.odt

           IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                      BENCH AT AURANGABAD

           CRIMINAL APPLICATION NO. 4461 OF 2016
                               
 Ramesh s/o Marotrao Dulewad
 & others                                      Applicants

          Versus

 The State of Maharashtra
 & another                                                         Respondents

 Mr. G.R. Syed, advocate holding for Mr. G.P. Shinde, advocate for 
 the applicants. 
 Mr. K.S.Patil, A.P.P. for Respondent no. 1.
 Mr. S.S. Patnoorkar, advocate for respondent no. 2.
  
                                      CORAM : R.M.BORDE &
                                                     K.K. SONAWANE, JJ.

DATE : 5th JUNE, 2017

PER COURT:

Stand over to 12th June, 2017.

Interim relief, granted earlier, to continue till then.

  
  
        ( K. K. SONAWANE )                            ( R.M.BORDE )
                 JUDGE                                     JUDGE

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