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Afsaribegum W/O Iqbal Salim And ... vs The State Of Maharashtra And Anr
2017 Latest Caselaw 2736 Bom

Citation : 2017 Latest Caselaw 2736 Bom
Judgement Date : 5 June, 2017

Bombay High Court
Afsaribegum W/O Iqbal Salim And ... vs The State Of Maharashtra And Anr on 5 June, 2017
Bench: R.M. Borde
                                        {1}
                                                              criappln424.17.odt

           IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                      BENCH AT AURANGABAD

            CRIMINAL APPLICATION NO. 424 OF 2017
                               
 Afsaribegum w/o Iqbal SAlim
 & others                                      Applicants

          Versus

 State of Maharashtra
 & another                                                        Respondents

 Mrs. R.S. Kulkarni, advocate for the applicants. 
 Mr. M.M. Nerlikar, A.P.P. for Respondent no. 1.
  
                                      CORAM : R.M.BORDE &
                                                     K.K. SONAWANE, JJ.

DATE : 5th JUNE, 2017

PER COURT:

Stand over to 12th June, 2017.

Interim relief, granted earlier, to continue till then.


  
        ( K. K. SONAWANE )                            ( R.M.BORDE )
                 JUDGE                                     JUDGE

 dyb





 

 
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