Bombay High Court
Mininath Abasaheb Chaudhari And ... vs The State Of Maharashtra And ... on 20 July, 2017
Bench: R.M. Borde
{1}
wp2945.17.odt
IN THE HIGH COURT OF JUDICATURE OF BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO. 2945 OF 2017
1. Sudam s/o Tejrao Padol
age 36 years, occ. service
r/o Takali Bk. (Shahu)
Tq. Kannad, Dist. Aurangabad.
2. Sangita Gajanan Shinde
age 36, occ. service
r/o Bahuli, Tq. Sillod
Dist. Aurangabad.
3. Gaji Fayazuddin Ajizuddin
age 45 years, occ. service
r/o Sanzar Pura, Tq. Paithan
Dist. Aurangabad
4. Rekha Sarjerao Salunke
age 30 years, occ. service
r/o Lakha Panav, Tq. Vaijapur
Dist. Aurangabad.
5. Ramesh s/o Ashroba Garad
age 30 years, occ. service
r/o Lakha Panav, Tq. Vaijapur
Dist. Aurangabad
6. Laxman s/o Vishwanathrao Bhudhwant
age 21 years, occ. service
r/o Pangri, Tq. Jintur
Dist. Parbhani
7. Shaikh Gulnisar Shaikh Samad
age 34 years, occ. service
r/o Maulana Azad Colony,
Balsa Road, Tq. Jintur
Dist. Parbhani
8. Rambhau s/o Bhikajirao Budhwant
age 35 years, occ. service
r/o Pangri, Tq. Jintur
::: Uploaded on - 31/07/2017 ::: Downloaded on - 08/08/2017 00:44:29 :::
{2}
wp2945.17.odt
Dist. Parbhani
9. Manik s/o Wamanrao Purne
age 35 years, occ. service
r/o Bori, Tq. Jintur
Dist. Parbhani
10. Prasad s/o Bapurao Raut
age 31 years, occ. service
r/o Dudhgaon, Tq. Jintur
Dist. Parbhani
11. Krishna s/o Yashwanta Thorat
age 43 years, occ. service
r/o Nachanvel, Tq. Kannad
Dist. Aurangabad
12. Rajendra s/o Laxmanrao Rokade
age 35 years, occ. service
r/o Shri Ram Mandir Parisar
Tq. Soegaon, Dist. Aurangabad
13. Dharmendra s/o Laxmanrao Rokade
age 39 years, occ. service
r/o Shri Ram Mandir Parisar
Tq. Soegaon, Dist. Aurangabad
14. Kalpna Ramkaran Rathod
age 28 years, occ. service
r/o Vadgaon Ambe
Tq. Pachora, Dist. Jalgaon
15. Suresh s/o Baburao Thorat
age 30 years, occ. service
r/o Palaskheda, Tq. Soegaon
Dist. Aurangabad. Petitioner
Versus
1. The State of Maharashtra
Through its Secretary
School Education Department
Mantralaya, Mumbai 400 032.
::: Uploaded on - 31/07/2017 ::: Downloaded on - 08/08/2017 00:44:29 :::
{3}
wp2945.17.odt
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking) Through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai 400 004.
3. Zilla Parishad, Aurangabad
Through its Chief Executive Officer
4. The Education Officer (Primary)
Zilla Parishad, Aurangabad
5. The Municipal Corporation,
Aurangabad
Through its Commissioner
6. Zilla Parishad, Parbhani
Through its Chief Executive Officer
7. The Education Officer (Primary)
Zilla Parishad, Parbhani Respondents
Mr. A.G. Ambetkar, advocate for petitioners.
Mr. A.V. Deshmukh, A.G.P. for respondent no. 1.
Mr. D.N. Patil, advocate for respondent no. 2.
Mr. G.V. Mohekar, advocate for respondents 6 and 7.
WITH
WRIT PETITION NO. 2955 OF 2017
1. Sanjeev s/o Ramnath Korde
age 39 years, occ. service
r/o Lohgaon, Tq. Paithan
Dist. Aurangabad
2. Yashwant s/o Murlidhar Lohare
age 42 years, occ. service
r/o Narala, Tq. Paithan
Dist. Aurangabad.
3. Bhausaheb s/o Rangnath Pachpute
{4}
wp2945.17.odt
age 41 years, occ. service
r/o Galnimb, Post Magar Vadgaon
Tq. Gangapur, Dist. Aurangabad.
4. Suhasini Bhausaheb Erande
age 28 years, occ. service
r/o c/o Z.P. Primary School
Ganeshwadi, Center Kaygaon
Tq. Gangapur, Dist. Aurangabad
5. Jaya Sakharam Giri
age 36 years, occ. service
r/o Phulenagar, Tq. Gangapur
Dist. Aurangabad
6. Madhukar s/o Ganpati Kamble
age major, occ. service
r/o Umardari, Tq. Mukhed
Dist. Nanded
7. Farjana Begum Shaikh Sikandar
age major, occ. service
r/o Plot No. 17, Neharunagar
Tq. & Dist. Aurangabad
8. Sidhiki Sirajoddin Ekramoddin
age major, occ. service
r/o Neharunagar, Katak Gate
Tq. & Dist. Aurangabad
9. Shaikh Sohel Shaikh Shabbir
age major, occ. service
r/o Sima Milk Deair, Rohan Gate
Tq. & Dist. Aurangabad
10. Saba Firdos Shaikh Ejhar Javed
age major, occ. service
r/oPlot No. 14, Basara Hall
Katkat Gate, Tq. & Dist. Aurangabad
11. Rajendra s/o Annasaheb Kharad
age major, occ. service
r/oYashwant Nagar, Paithan
Tq. Paithan, Dist. Aurangabad
{5}
wp2945.17.odt
12. Jamir s/o Amirshaha Pathan
age major, occ. service
r/o Guesht House Road,
Paithan, Tq. Paithan
Dist. Aurangabad.
13. Smt. Sunita Gangadhar Borude
age major, occ. service
r/o Shihgad Colony, CIDCO
N 6, Tq. & Dist. Aurangabad
14 Eknath s/o Gangadhar Borude
age major, occ. service
r/o navin Kavsan, Paithan
Tq.Paithan, Dist. Aurangabad
15. Bhaskar s/o Trimbakrao Bobade
age major, occ. service
r/o Isarwadi, Tq. Paithan
Dist Aurangabad
16. Asha Shivaji Pathade
age major,occ. service
r/o Shivinagar, Narala Paithan
Tq. Paithan, Dist. Aurangabad
17. Smt.Laxmi Muralidhar Pokale
age major,occ. service
r/o Mudhalwadi, Tq. Paithan
Dist. Aurangabad
18. Sanjay s/o Sahebrao Khade
age major, occ. service
r/o Changatpuri, Tq. Paithan
Dist. Aurangabad
19. Rajendra s/o Santram Kale
age major, occ. service
r/o Wadvali, Tq. Paithan,
dist. Aurangabad
20. Smt. Vandana Vitthalrao Tandale
age major, occ. service
{6}
wp2945.17.odt
r/o Chikhalwadi Colony,
Tq. Bhokar, Dist. Nanded
21 Smita Anandrao Farkade
age major, occ. service
r/o Tondoli, Tq. Paithan,
dist. Aurangabad
22. Kirti Bhagwan Kale
age major, occ. service
r/o Chikhaltana, Tq. & Dist. Aurangabad
23. Santosh s/o Dnyaneshwar Thutte
age major, occ. service
r/o Garkheda Tq. & Dist. Aurangabad Petitioners
Versus
1. The State of Maharashtra
Through its Secretary
School Education Department,
Mantralaya, Mumbai 400 032.
2. The Maharashtra Prathamik Shikshan
Parishad
(Government of Maharashtra
Undertaking) Through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai 400 004.
3. Zilla Parishad, Aurangabad
Through its Chief Executive Officer
4. The Education Officer (Primary)
Zilla Parishad, Aurangabad
5. The Municipal Corporation,
Aurangabad
Through its Commissioner
6. Zilla Parishad, Nanded
Through its Chief Executive Officer
{7}
wp2945.17.odt
7. The Education Officer (Primary)
Zilla Parishad, Nanded Respnodents
Mr. A.G. Ambetkar, advocate for petitioners.
Mr. A.V. Deshmukh, A.G.P. for respondent no. 1.
Mr. D.N. Patil, advocate for respondent no. 2.
Mr. G.V. Mohekar, advocate for respondents 6 and 7.
WITH
WRIT PETITION NO. 2965 OF 2017
1. Sarmad Hussain Mehboob Hussain
age 36 years, occ. service
r/o Amir Nagar, Kuchharvata
Juna Jalna, Tq. & Dist. Jalna
2. Khan Israr Ali Azmat Ali
age 38 years, occ. service
r/o Pani Bas, jalna
Tq. & Dist. Jalna
3. Siddiqui Minha Afreen Mohammad
Atique Ahmed
age 33 years,occ. service
r/o Amir Nagar, Kuchharvata
Juna Jalna, Dist. Jalna
4. Akhtar Abeb Abdul Qadar
age 32 years, occ. service
r/o Itwara Mohalla
Juna Jalna, Dist. Jalna
5. Atiquiya Masroor Mohd.
Yawaruddin Siddiqui
age 36 years, occ. service
r/o Itwara Mohalla
Juna Jalna, Tq. & Dist. Jalna
6. Vijay s/o Raosaheb Shejul
age 38 years, occ. service
r/o Bidkin, Tq. Paithan
Dist. Aurangabad
{8}
wp2945.17.odt
7. Smt. Rachita Sarjerao Kale
age 38 years, occ. service
r/o Savaragon, Tq. Kannad
Dist. Aurangabad
8. Vijay s/o Dashrathrao Kathure
age 38 years, occ. service
r/o narala, Tq. Paithan
Dist. Aurangabad
9. Smt. Chhaya Gangadhar Kakade
age 35 years, occ. service
r/o Narala, Tq. Paithan
Dist. Aurangabad
10. Ashok s/o Muralidhar Kakade
age 35 years, occ. service
r/o Isarwadi, Tq.Paithan
Dist. Aurangabad
11. Jalindar s/o Janardhan Agale
age 35 years, occ. service
r/o Khamgaon, Post Shirasgaon
Tq.Newasa, Dist. Ahmednagar
12. Eknath s/o Shrimantrao Kshirsagar
age 45 years, occ. service
r/o Narala, Tq. Paithan
Dist. Aurangabad
13. Swapnil s/o Shriniwas Gavhane
age 32 years, occ. service
r/o Dadegaon Khu.
Tq. Paithan, Dist. Aurangabad
14. Swati Vinayak Narwade
age 34 years, occ. service
r/o navin Gavthan, Bidkin
Tq. Paithan, Dist. Aurangabad
15. Sangita Dashrath Shinde
age 38 years, occ. service
r/o Navin Gavthan, Bidkin
{9}
wp2945.17.odt
Tq. Paithan, Dist. Aurangabad
16. Kaka s/o Sonaji Giri
age 43 years, occ. service
r/o House No. 2, L-4-12/13,
Near Durga Mandir, Ram Nagar
N4 CIDCO, Tq.& Dist. Aurangabad
17. Parvati Haribhau Mhaske
age 38 years, occ. service
r/o c/o Z.P. Primary School
Sompuri Center Bidkin
Tq. Paithan, Dist. Aurangabad Petitioners
Versus
1. The State of Maharashtra
Through its Secretary
School Education Department
Mantralaya, Mumbai 400 032.
2. The Maharashra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking) Through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg
Charni Road, Mumbai 400 004.
3. Zilla Parishad, Jalna
through its Chief Executive Officer
4. The Education officer (Primary)
Zilla Parishad, Jalna
5. Zilla Parishad, Aurangabad
Through its Chief Executive Officer
6. The Education Officer (Primary)
Zilla Parishad, Aurangabad
7. Zilla Parishad, Ahmednagar
Through its Chief Executive Officer
{10}
wp2945.17.odt
8. The Education Officer (Primary)
Zilla Parishad, Ahmednagar Respondents
Mr. A.G. Ambetkar, advocate for petitioners.
Mr. A.V. Deshmukh, A.G.P. for respondent no. 1.
Mr. D.N. Patil, advocate for respondent no. 2.
Mr. S.S. Tope, advocate for respondents 3 and 4.
Mr. S.T. Shelke, advocate for respondents 7 and 8.
WITH
WRIT PETITION NO. 2992 OF 2017
1. Mininath s/o Abasaheb Chaudhari
age 44 years, occ. service
r/o Navgaon, Tq. Paithan
Dist. Aurangabad
2. Sardarkhan s/o Vajirkhan Pathan
age 42 years, occ. service
r/o Navgaon, Tq. Paithan
Dist. Aurangabad
3. Mathura Kashinath Jaybhaye
age 42 years, occ. service
r/o Nimbora, Tq. Kannad
Dist Aurangabad
4. Subhash s/o Keshavrao Navthar
age 38 years, occ. service
r/o Indegaon, Tq.Paithan
Dist. Aurangabad
5. Shirin Muradkha Pathan
age 26 years, occ. service
r/o Vihamandva, Tq.Paithan
Dist. Aurangabad
6. Ankuksh s/o Ajinath Bargaje
age 26 years, occ. service
r/o Hiradpuri, Tq. Paithan
Dist. Parbhani
7. Varsha Rambhau Ugale
{11}
wp2945.17.odt
age 31 years, occ. nil
r/o c/o Z.P. Primary School
Khandvi, Tq. Karjat
Dist. Ahmednagar
8. Archana Sudhakar Kalokhe
age 25 years, occ. nil
r/o c/o Z.P. Primary School
Benwadi, Tq. Karjat
Dist Ahmednagar Petitioners
Versus
1. The State of Maharashtra
Through its Secretary
School Education Department
Mantralaya, Mumbai 400 032.
2. The Maharashtra Prathamik Shikshan
Parishad
(Government of Maharashtra
Undertaking), Through its
Project Director, Jawahar Bal Bhawan
Netaji Subhash Marg, Charni Road,
Mumbai 400 004.
3. Zilla Parishad, Aurangabad
Through its Chief Executive Officer
4. The Education Officer (Primary)
Zilla Parishad, Aurangabad
5. Zilla Parishad, Ahmednagar
Through its Chief Executive Officer
6. The Education Officer (Primary)
Zilla Parishad, Ahmednagar Respondents
Mr. A.G. Ambetkar, advocate for petitioners.
Mr. A.V. Deshmukh, A.G.P. for respondent no. 1.
Mr. D.N. Patil, advocate for respondent no. 2.
Mr. S.T. Shelke, advocate for respondents 5 and 6.
{12}
wp2945.17.odt
WITH
WRIT PETITION NO. 3016 OF 2017
1 Dashrath s/o Vikram Bhise
age 45 years, occ. service
r/o Chamani, Post Bhogav Devi
Tq. Jintur, Dist. Parbhani
2. Vishnu s/o Devrao Chavan
age 41 years, occ. service
r/o Savangi (Mha) Post yeldari
(Camp) Tq. Jintur
Dist. Parbhani
3. Gajanan s/o Anandrao Ghuge
age 36 years, occ. service
r/o Savali (Bk) Tq. Jintur
Dist. Parbhani
4. Smt. Pradnyarani Vijay Lonkar
age 27 years, occ.service
r/o Shindephal, Post Ajegaon
Tq. Sengaon, Dist. Hingoli
5. Vidya Prabhakarrao Lakade
age 34 years, occ. service
r/o maligalli, Narayanchal
Tq. & Dist. Parbhani
6. Dipak s/o Daulatrao Shimpale
age 37 years, occ. service
r/o bori, Tq. Jintur
Dist. Parbhani
7. Avinash s/o Santaram Ambhore
age 26 years, occ. sevice
r/o Satvai Nagar, Jintur
Tq. Jintur, Dist. Parbhani
8. Shriram s/o Rajendra Giri
age 30 years, occ. service
r/o Yeldari (Camp) Tq. Jintur
Dist. Parbhani
{13}
wp2945.17.odt
9. Mohammadi Begum Aziz Ahmad Khan
age 44 years, occ. service
r/o Chaprashi Colony, Jintur
Tq. Jintur, Dist. Parbhani
10. Asma Mahammad Shaikh
age major, occ. service
r/o Pathri, Tq.Phulambri
Dist. Aurangabad
11. Smt. bharti Chandrakant Ghayal
age 36 years, occ. service
r/o Pishor, Tq. Kannad
Dist. Aurangabad
12. Pathan Salim Khan Mahemud Khan
age 35 years, occ. service
r/o Pishor, Tq. Kannad
Dist. Aurangabad
13. Suresh s/o Ahokrao Aware
age 35 years, occ. service
r/o Vihamandava, Tq. Paithan
dist. Aurangabad
14. Dadasaheb s/o Kakasaheb Lokhande
age 26 years, occ. service
r/o Tuljapur, Tq. Paithan
Dist. Aurangabad
15. Sarita Sarjerao Dhumal
age 40 years, occ. service
r/o Navgaon, Tq. Paithan
Dist. Aurangabad
16. Pandurang s/o Vasantrao Landge
age 35 years, occ. service
r/o Awade Unchegaon, Tq. Paithan
Dist. Aurangabad
17. Nayna Ravindra Rudraksh
age mojor, occ.service
r/o Varud Bk. Tq.Jafrabad
Dist. Jalna Petitioners
{14}
wp2945.17.odt
Versus
1 The State of Maharashtra
Through its Secretary
School Education Department
Mantralaya, Mumbai 400 032.
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking) Through its
Project Director, Jawhar Bal Bhawan
Netaji Subhash Marg,
Charni Road, Mumbai 400 004.
3. Zilla Parishad, Parbhani
Through its Chief Excutive Officer
4. The Education Officer (Primary)
Zilla Parishad, Parbhani
5. Zilla Parishad, Aurangabad
Through its Chief Executive Officer
6. The Education Officer (Primary)
Zilla Parishad, Aurangabad
7. Zilla Parishad, Jalna
Through its Chief Executive Officer
8. The Education Officer (Primary)
Zilla Parishad, Jalna Respondents
Mr. A.G. Ambetkar, advocate for petitioners.
Mr. A.V. Deshmukh, A.G.P. for respondent no. 1.
Mr. D.N. Patil, advocate for respondent no. 2.
Mr. Mr. G.V. Mohekar, advocate for respondents 3 and 4.
Mr. S.S. Tope, advocate for respondents 7 and 8.
{15}
wp2945.17.odt
CORAM : R.M.BORDE &
A. M. DHAVALE, JJ.
DATE : 20th JULY, 2017
PER COURT:
These petitions can be disposed of in view of decision
rendered by this Court in Writ Petition 11771/2015 since the issue
raised in the instant matters is similar in all respect as regards the
grievance raised in the writ petition referred above. Writ petitions
as such stand disposed of in terms of order passed in aforesaid
writ petition which reads thus :
ORDER
A. Respondent No. 1 / State shall prescribe
qualification for the appointment of part time
instructors.
B. Respondent No. 1 / State shall give
weightage to the part time instructors
considering the length of service rendered by
them earlier.
C. The guest instructors may be appointed
in addition to the part time instructors and not
as substitutes to the part time instructors and
respondent no. 1 / State shall reconsider
emoluments to be paid to the part time
instructors.
{16}
wp2945.17.odt
D. The decision in respect of Clauses "A" to
"C" above shall be taken expeditiously and
preferably within three months from today.
E. Rule accordingly made absolute in above
terms.
F. No costs.
( A.M. DHAVALE ) ( R.M.BORDE )
JUDGE JUDGE
dyb
