Bombay High Court
Kushal Manohar Aurangabadkar ... vs The State Of Maharashtra Thr. The ... on 13 December, 2017
Bench: Ravi K. Deshpande
1 jg.apl 649.16, 279&280.17.odt
THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR.
Criminal Application (APL) No. 279 of 2017
Kanhaiya Manohar Aurangabadkar
Aged about 34 years, Occupation Service
R/o 1769, Baldhead, Island Drive,
Apex, North Carolina - 27502,
United States of America.
(Original Accused No. 4)
Through
Manohar Bhagwanrao Aurangabadkar (Father)
Aged about 75 years, Occupation Professional,
R/o 13, Medical Cooperative Housing Society,
Vijapur Road, District Solapur. ... Applicant
VERSUS
(1) The State of Maharashtra
Through the Police Station Officer,
Gittikhadan Police Station, Nagpur
District Nagpur.
(2) Pooja Pravin Karkare
@ Pooja Kushal Aurangabadkar
Aged about 27 years, Occupation Household,
R/o B-203, Green City Government Officers
Society, Aakar Nagar,
Seminary Hills, Nagpur.
(Original Complainant / Informant) ... Respondents
------------------------------------------------------------------------------------------------
with
Criminal Application (APL) No. 280 of 2017
Kushal Manohar Aurangabadkar
Aged about 29 years, Occupation Service
R/o 7805, 170th Place, North East Apartment,
402 (Delano Apartment) Redmond WA
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2 jg.apl 649.16, 279&280.17.odt
Washington State -98502
United States
(Original Accused No. 1)
Through
Manohar Bhagwanrao Aurangabadkar (Father)
Aged about 75 years, Occupation Professional,
R/o 13, Medical Cooperative Housing Society,
Vijapur Road, District Solapur. ... Applicant
VERSUS
(1) The State of Maharashtra
Through the Police Station Officer,
Gittikhadan Police Station, Nagpur
District Nagpur.
(2) Pooja Pravin Karkare
@ Pooja Kushal Aurangabadkar
Aged about 27 years, Occupation Household,
R/o B-203, Green City Government Officers
Society, Aakar Nagar,
Seminary Hills, Nagpur.
(Original Complainant / Informant) ... Respondents
------------------------------------------------------------------------------------------------
with
Criminal Application (APL) No. 649 of 2016
(1) Manohar S/o Bhagwanrao
Aurangabadkar, Aged about 74 years,
Occupation : Advocate
(2) Sau. Maya w/o Manohar
Aurangabadkar, Aged about 63 years,
Occ. Household,
Both R/o. 13, Medical Cooperative
Housing Society, Vijapur Road,
Solapur, District Solapur. ... Applicants
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3 jg.apl 649.16, 279&280.17.odt
VERSUS
(1) State of Maharashtra
Through Police Station Officer,
Police Station, Gittikhadan, Nagpur,
District Nagpur.
(2) Sau. Pooja Kushal Aurangabadkar
Aged about 26 years, Occupation : Nil,
R/o. B/203, Green City, Government
Officers Colony, Akar Nagar,
Seminary Hills, Nagpur. ... Respondents
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Shri E. S. Sahastrabuddhe, Advocate for applicant in APL 279 & 280 of
2017
Shri N. S. Rao, Additional Public Prosecutor for the respondent no. 1
Shri P. M. Shukla, Advocate for the respondent no. 2 in APL 279 & 280
of 2017
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CORAM : R. K. DESHPANDE AND
M. G. GIRATKAR, JJ.
DATE : 13-12-2017
ORAL JUDGMENT (Per : R. K. Deshpande, J.)
Rule made returnable forthwith. Heard learned counsels
appearing for the parties.
2. By consent of learned counsel appearing for the parties
including the learned Additional Public Prosecutor, the investigation in
Crime No. 150/2016 registered at Gittikhadan Police Station, Nagpur is
4 jg.apl 649.16, 279&280.17.odt
transferred to Police Station at Solapur and same shall be continued at
Solapur. The applications are thus, disposed of. All other questions are
left open to be agitated in appropriate proceedings.
JUDGE JUDGE
wasnik
