Rameshwar Shivaji Rodewad & Ors vs The State Of Mah
2017 Latest Caselaw 9463 Bom

             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        BENCH AT AURANGABAD


                       CRIMINAL APPEAL NO.843 OF 2006
                                    WITH
                       CRIMINAL APPEAL NO. 312 OF 2008


     Rameshwar s/o Shivaji Rodewad and others ...Appellants

             Versus

     The State of Maharashtra                                       ...Respondent

                                               ----
     Mr. A.M. Gaikwad, advocate for appellants
     Miss. Archana Gondhalekar, A.P.P. for the respondent
                                               ----

                                      CORAM : SUNIL P. DESHMUKH AND
                                                  SANGITRAO S. PATIL, JJ.

DATE : 08th December, 2017.

PER COURT :

At the request of the learned counsel for

appellants, stand over to 05/01/2018.

[SANGITRAO S. PATIL, J.] [SUNIL P. DESHMUKH, J.]

nbs/904-8