Samba S/O Jangu Kulmethe And ... vs State Of Maharashtra, Thr. ...
2017 Latest Caselaw 6340 Bom

                                                                                                   1                                                  wp5049.17

                                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                 NAGPUR BENCH : NAGPUR

                                                     WRIT PETITION NO. 5049 OF 2017
     (Samba S/o Jangu Kulmethe and Another...VS...State of Maharashtra, Thr. Collector and Others)

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Office Notes, Office Memoranda of Coram,                                                                                          Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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                                                    Shri S. M. Prasad, Advocate for Petitioners.
                                                    Miss. K. R. Prajapati, Advocate for Respondent Nos.5 & 6.
                                                     


                                                                              CORAM :  S.C.GUPTE, J.

DATED : 16 th AUGUST , 2017.

Heard learned counsel for respondent Nos.5 and 6.

Stand over for three weeks. Ad-interim relief shall continue to operate till the next date.

JUDGE PBP