Tuesday, 28, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Supreme Infrastructure India ... vs Icici Bank Limited And Anr
2017 Latest Caselaw 6290 Bom

Citation : 2017 Latest Caselaw 6290 Bom
Judgement Date : 16 August, 2017

Bombay High Court
Supreme Infrastructure India ... vs Icici Bank Limited And Anr on 16 August, 2017
ary                             Before: Shri S.P. Mathkar,
                                       Addl. Registrar (O.S.)/
                                       Addl. Prothonotary and Senior Master

                                Date : 16th August, 2017.


CALLED FOR DIRECTIONS:
8. COMS/420/2017 None for Plaintiffs.
                 Ms. Arushi Mishra I/b Phoenix Legal,
                 Advocate for Defendant No.1.
                 Ms. Ishita Advani I/b Desai & Diwanji,
                 Advocate for Defendant No.2.

                             P.C.: 1.     Seen Order dated 26th July 2017,
                                     when on application of Advocate for
                                     Defendant Nos. 1 and 2, matter is
                                     adjourned to today's date for filing
                                     Written statement.


                                     2.   Today,      again       Advocate             for
                                     Defendant No.1 applies for two weeks
                                     time for filing Written Statement, as a
                                     last chance.


                                     3.   Affidavit   dated      29.04.2017             on
                                     behalf of Defendant No.2 is filed before
                                     the Hon'ble Court at the time of hearing
                                     of Notice of Motion bearing No.3608 of
                                     2016.    Advocate for Defendant No.2
                                     states that Defendant No.2 adopted
                                     statement      mentioned        in      aforesaid
                                     Affidavit dated 29.04.2017 and hence,
                                     not intends to file Written Statement.


                                                                              1 of 2




      ::: Uploaded on - 01/09/2017                      ::: Downloaded on - 28/08/2018 16:11:04 :::
                                     She further states that no relief is
                                    claimed in the Plaint against Defendant
                                    No.2.


                                     4.      As a last chance for filing Written
                                    Statement        of   Defendant        No.1         is
                                    adjourned to 31st August 2017.




16.08.2017

Addl. Registrar (O.S.)/ Addl. Prothonotary and Senior Master

2 of 2

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter