Smt. Niru S. Shah And Ors vs Parwan Construction Private ...
2017 Latest Caselaw 6236 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

 MISC.CIVIL APPLICATION STAMP NO. 18849 OF 2017

 Indravadan Purohit                                  ....Applicant
             V/S
 Parwan Construction Private Limited And Ors      ....Respondent

WITH MISC.CIVIL APPLICATION STAMP NO. 18851 OF 2017

Ranjitsingh Linga And Anr ....Applicant V/S Parwan Construction Private Limited And Anr ....Respondent

WITH MISC.CIVIL APPLICATION STAMP NO. 18853 OF 2017

M/s. Giriraj Holdings And Estate Developers ....Applicant Private Limited V/S Parwan Construction Private Limited And Ors ....Respondent

WITH MISC.CIVIL APPLICATION STAMP NO. 18855 OF 2017

M/s. A-1 Profile A Partnership Firm ....Applicant V/S Parwan Construction Private Limited And Ors ....Respondent

WITH MISC.CIVIL APPLICATION STAMP NO. 18856 OF 2017

Smt. Niru S. Shah And Ors ....Applicant

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V/S Parwan Construction Private Limited And Ors ....Respondent

WITH MISC.CIVIL APPLICATION STAMP NO. 18857 OF 2017

Glorimex Private Limited ....Applicant V/S Parwan Construction Private Limited And Ors ....Respondent

WITH MISC.CIVIL APPLICATION STAMP NO. 18858 OF 2017

M/s. New Golden Transport Company A ....Applicant Partnership Firm V/S Parwan Construction Private Limited And Ors ....Respondent

WITH MISC.CIVIL APPLICATION STAMP NO. 18859 OF 2017

M/s. Bombay Interestate Transport Company, A ....Applicant Partnership Firm V/S Parwan Construction Private Limited And Ors ....Respondent

WITH MISC.CIVIL APPLICATION STAMP NO. 18860 OF 2017

M/s. Purohit General Store, A Partnership Firm ....Applicant V/S Parwan Construction Private Limited And Ors ....Respondent

WITH MISC.CIVIL APPLICATION STAMP NO. 18861 OF 2017

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Indravadan Purohit ....Applicant V/S Parwan Construction Private Limited And Ors ....Respondent

WITH MISC.CIVIL APPLICATION STAMP NO. 18863 OF 2017

Indravadan Purohit ....Applicant V/S Parwan Construction Private Limited And Ors ....Respondent

Shishir Joshi i/b Bhakti C. Jogal For Applicant in All MCA Sameer Bhalekar For R. No. 1 in All MCA Rakesh Purandare for R.No 2 to 4 in all MCA

CORAM : S.J. KATHAWALLA, J DATE : 16th August, 2017 P.C. :

In view of the joint request made by the learned Counsel for the parties, stand over to 21/08/2017 at 3.00 P.M.

( FOR REGISTRAR JUDICIAL - I )

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