Suleman Moiddin Shikh @ Pape And ... vs The State Of Maharashtra
2017 Latest Caselaw 6232 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

     CR. APPLICATION IN APPEAL NO. 1148 OF 2017
                         In
               CR. APPEAL 459 OF 2012

 Jakir Ahmed Shakir Ahmed Khan                        ....Appellant
             V/S
 The State Of Maharashtra                          ....Respondent

WITH CR. APPEAL NO. 446 OF 2012

Yusuf Mustak Khan And Anr ....Appellant V/S The State Of Maharashtra ....Respondent

WITH CR. APPEAL NO. 447 OF 2012

Suleman Moiddin Shikh @ Pape And Ors ....Appellant V/S The State Of Maharashtra ....Respondent

WITH CR. APPEAL NO. 459 OF 2012

Shakir Ahmed Abdul Hamid And Anr ....Appellant V/S The State Of Maharashtra ....Respondent

WITH CR. APPLICATION IN APPEAL NO. 1605 OF 2014 In

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CR. APPEAL 459 OF 2012

Zhakir Ahmed Abdul Hamid ....Appellant V/S The State Of Maharashtra ....Respondent

WITH CR. APPLICATION IN APPEAL NO. 180 OF 2016 In CR. APPEAL 447 OF 2012

Mohd Taufik Shafi Shaikh ....Appellant V/S The State Of Maharashtra ....Respondent

WITH CR. APPLICATION IN APPEAL NO. 330 OF 2016 In CR. APPEAL 446 OF 2012

Yusuf Mustak Khan ....Appellant V/S The State Of Maharashtra ....Respondent

WITH CR. APPLICATION IN APPEAL NO. 1311 OF 2016 In CR. APPEAL 459 OF 2012

Shakir Ahmed Abdul Hamid Khan @ Kalu And ....Appellant Anr V/S The Superintendent Of Prisons And Ors ....Respondent

Ganesh K Gole For Appellant

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Ms.P.P.Shinde APP for state

CORAM : A.A. SAYED & SARANG VIJAYKUMAR KOTWAL, JJ DATE : 16th August, 2017 P.C. :

Stand over to 21/8/2017

( FOR REGISTRAR JUDICIAL - I )

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