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Pundlik Ganpat Gole vs The State Of Maharashtra
2017 Latest Caselaw 6225 Bom

Citation : 2017 Latest Caselaw 6225 Bom
Judgement Date : 16 August, 2017

Bombay High Court
Pundlik Ganpat Gole vs The State Of Maharashtra on 16 August, 2017
Bench: A.A. Sayed
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

      CR. APPLICATION IN APPEAL NO. 989 OF 2017
                          In
                CR. APPEAL 365 OF 2014

 Pundlik Gole                                         ....Appellant
             V/S
 The State Of Maharashtra                          ....Respondent

WITH CR. APPEAL NO. 1316 OF 2013

Ramkrishna Khandu Bagul @ Nana ....Appellant V/S The State Of Maharashtra ....Respondent

WITH CR. APPEAL NO. 1326 OF 2013

Salim Nawab Sayyed ....Appellant V/S The State Of Maharashtra ....Respondent

WITH CR. APPEAL NO. 36 OF 2014

Jitendra Anandrao Chvan ....Appellant V/S The State Of Maharashtra ....Respondent

WITH CR. APPEAL NO. 341 OF 2014

Page 1/5

Sikandar S/o Nijam Pinjari ....Appellant V/S The State Of Maharashtra ....Respondent

WITH CR. APPEAL NO. 365 OF 2014

Pundlik Gole ....Appellant V/S The State Of Maharashtra ....Respondent

WITH CR. APPEAL NO. 383 OF 2014

Shailaja Gajanan Tarmale @ Sakshi Pundlik ....Appellant Gole V/S The State Of Maharashtra ....Respondent

WITH CR. APPLICATION IN APPEAL NO. 725 OF 2015 In CR. APPEAL 383 OF 2014

Shailaja Gajanan Tarmale @ Sakshi Pundlik ....Appellant Gole V/S The State Of Maharashtra ....Respondent

WITH CR. APPLICATION IN APPEAL NO. 1149 OF 2015 In CR. APPEAL 365 OF 2014

Pundlik Gole ....Appellant

Page 2/5

V/S The State Of Maharashtra ....Respondent

WITH CR. APPLICATION IN APPEAL NO. 1155 OF 2016 In CR. APPEAL 383 OF 2014

Shailaja Gajanan Tarmale @ Sakshi Pundlik ....Appellant Gole V/S The State Of Maharashtra ....Respondent

WITH CR. SUO-MOTU PETITION NO. 2 OF 2016

High Court On Its Own Motion ....Petitioner V/S Salim Nawab Sayyed And Ors ....Respondent

WITH CR. APPEAL NO. 244 OF 2017

The State Of Maharashtra ....Appellant V/S Pundlik Ganpat Gole And Ors ....Respondent

WITH CR. APPLICATION IN APPEAL NO. 1297 OF 2016 In CR. APPEAL 365 OF 2014

Pundlik Ganpat Gole ....Appellant V/S The State Of Maharashtra ....Respondent

Page 3/5

WITH CR. APPLICATION IN APPEAL NO. 1436 OF 2016 In CR. APPEAL 365 OF 2014

Pundlik Ganpat Gole ....Appellant V/S The State Of Maharashtra ....Respondent

WITH CR. APPLICATION IN APPEAL NO. 169 OF 2017 In CR. APPEAL 244 OF 2017

Pundlik Ganpat Gole And Anr ....Appellant V/S The State Of Maharashtra ....Respondent

WITH CR. APPLICATION IN APPEAL NO. 726 OF 2015 In CR. APPEAL 244 OF 2017

Pundlik Ganpat Gole ....Appellant V/S The State Of Maharashtra ....Respondent

WITH CR. APPLICATION IN APPEAL NO. 731 OF 2015 In CR. APPEAL 244 OF 2017

Pundlik Ganpat Gole ....Appellant V/S The State Of Maharashtra ....Respondent

Page 4/5

Mr.Mahesh Waswania/w Mr.Jagdish Shettya/w Miss Manashi Mahanta For Appellant in Apeal 365 of 2014 and Apeal 383 of 2014 Ms.R.M.Gadhvi APP for state.

CORAM : A.A. SAYED & SARANG VIJAYKUMAR KOTWAL, JJ DATE : 16th August, 2017 P.C. :

Stand over to 31/8/2017.

( FOR REGISTRAR JUDICIAL - I )

Page 5/5

 
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