Reliance Industries Ltd vs Addl. Commissioner Of Income ...
2017 Latest Caselaw 6212 Bom

Citation : 2017 Latest Caselaw 6212 Bom
Judgement Date : 16 August, 2017

Bombay High Court

Reliance Industries Ltd vs Addl. Commissioner Of Income ... on 16 August, 2017

Bench: S.C. Dharmadhikari

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

         INCOME TAX APPEAL(IT) NO. 889 OF 2014

 Reliance Industries Ltd.                           ....Appellants
             V/S
 Addl. Commissioner Of Income Tax-ltu,             ....Respondent

Mumbai And Another

WITH INCOME TAX APPEAL(IT) NO. 923 OF 2014

Reliance Industries Ltd. ....Appellants V/S Addl. Commissioner Of Income-tax-ltu, Mumbai ....Respondent

WITH INCOME TAX APPEAL(IT) NO. 928 OF 2014

Reliance Industries Ltd. ....Appellants V/S Addl. Commissioner Of Income Tax-ltu, ....Respondent Mumbai And Another

WITH INCOME TAX APPEAL(IT) NO. 929 OF 2014

Reliance Industries Ltd. ....Appellants V/S Addl. Commissioner Of Income-tax-ltu,mumbai ....Respondent And Anr.

WITH INCOME TAX APPEAL(IT) NO. 1172 OF 2014

Page 1/4

The Commissioner Of Income-tax-(large Tax ....Appellants Payer Unit) V/S M/s. Reliance Industries Ltd. ....Respondent

WITH INCOME TAX APPEAL(IT) NO. 1177 OF 2014

Commissioner Of Income Tax (large Tax Payer ....Appellants Unit) V/S M/s. Reliance Industries Ltd. ....Respondent

WITH INCOME TAX APPEAL(IT) NO. 1190 OF 2014

Commissioner Of Income Tax(large Tax Payer ....Appellants Unit) V/S M/s.reliance Industries Ltd ....Respondent

WITH INCOME TAX APPEAL(IT) NO. 1191 OF 2014

Commissioner Of Income Tax (large Tax Payer ....Appellants Unit) V/S M/s. Reliance Industries Ltd ....Respondent

WITH INCOME TAX APPEAL(IT) NO. 1550 OF 2014

Commissioner Of Income Tax(large Tax Payer ....Appellants Unit) V/S

Page 2/4

M/s. Reliance Industries Ltd. ....Respondent

WITH INCOME TAX APPEAL(IT) NO. 1592 OF 2014

The Commissioner Of Income Tax, (large Tax ....Appellants Prayer Unit) V/S M/s. Reliance Industries Ltd. ....Respondent

WITH INCOME TAX APPEAL(IT) NO. 1775 OF 2014

The Commissioner Of Income Tax, (large Tax ....Appellants Prayer Unit) V/S M/s Reliance Industries Ltd. ....Respondent

WITH INCOME TAX APPEAL(IT) NO. 1811 OF 2014

Commissioner Of Income Tax (large Tax Payer ....Appellants Unit) V/S M/s.reliance Industries Ltd ....Respondent

Mr. P.C.Tripathi i/by Mr. Raj Darak for the appellant in ITXA/880/14, ITXA/923/14, ITXA/928/14, ITXA/929/14 and for the respondent in ITXA/1172/14, 1177/14, 1190/14, 1191/14, 1550/14, 1592/14, 1775/14, 1811/14. Mr.A.R.Malhotra i/by Mr. N.A.Kazi for the appellant in ITXA/1172/14, 1177/14, 1190/14, 1191/14, 1550/14, 1592/14, 1775/14, 1811/14 and for the respondent in ITXA/880/14, ITXA/923/14, ITXA/928/14, ITXA/929/14

Page 3/4

CORAM : S.C. DHARMADHIKARI & SMT. VIBHA VASANT KANKANWADI, JJ DATE : 16th August, 2017 P.C. :

At the request of the parties, stand over to 22.08.2017. Notice of Motion No.684/2017 in ITXA (L) No.1647/2012 be placed alongwith abovecaptioned appeals.