Citation : 2017 Latest Caselaw 6123 Bom
Judgement Date : 16 August, 2017
PIL 124-2012
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
PUBLIC INTEREST LITIGATION NO. 124 OF 2012
M/s Chembur Citizens Forum .. Petitioner
V/s
The Municipal Corporation of Greater Mumbai
and Ors. .. Respondents
WITH
WRIT PETITION NO. 635 OF 2015
M/s. Shree Hastkala Jewellers .. Petitioner
V/s
The Municipal Corporation of Greater Mumbai
and Ors. .. Respondents
WITH
WRIT PETITION NO. 636 OF 2015
Blue Bird Wines .. Petitioner
V/s
The Municipal Corporation of Greater Mumbai
and Ors. .. Respondents
WITH
WRIT PETITION NO. 637 OF 2015
M/s Kanchan Gold .. Petitioner
V/s
The Municipal Corporation of Greater Mumbai
and Ors. .. Respondents
ABS 1 of 4
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PIL 124-2012
WITH
WRIT PETITION NO. 643 OF 2015
Pushpa Agarbati .. Petitioner
V/s
The Municipal Corporation of Greater Mumbai
and Ors. .. Respondents
WITH
WRIT PETITION NO. 744 OF 2015
Kanti Jewellers .. Petitioner
V/s
The Municipal Corporation of Greater Mumbai
and Ors. .. Respondents
WITH
WRIT PETITION (ST) NO. 1839 OF 2014
With
NOTICE OF MOTION (ST) NO. 611 OF 2016
Namkeen House .. Petitioner
V/s
The Municipal Corporation of Greater Mumbai
and Ors. .. Respondents
WITH
NOTICE OF MOTION (ST) NO. 610 2016
In
WRIT PETITION (ST) NO. 1842 OF 2014
Upkar Jewellers .. Petitioner
V/s
The Municipal Corporation of Greater Mumbai
and Ors. .. Respondents
ABS 2 of 4
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PIL 124-2012
WITH
NOTICE OF MOTION (ST) NO. 612 OF 2016
In
WRIT PETITION (ST) NO. 1843 OF 2014
Neelam Jewellers .. Petitioner
V/s
The Municipal Corporation of Greater Mumbai
and Ors. .. Respondents
WITH
WRIT PETITION (ST) NO. 1846 OF 2014
With
NOTICE OF MOTION (ST) NO. 613 OF 2016
Aarti Jewellers .. Petitioner
V/s
The Municipal Corporation of Greater Mumbai
and Ors. .. Respondents
WITH
WRIT PETITION (ST) NO. 1847 OF 2014
Shubham Communication .. Petitioner
V/s
The Municipal Corporation of Greater Mumbai
and Ors. .. Respondents
WITH
WRIT PETITION NO. 2718 OF 2014
M/s Kerala Vegetables .. Petitioner
V/s
The Municipal Corporation of Greater Mumbai
and Ors. .. Respondents
ABS 3 of 4
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PIL 124-2012
WITH
WRIT PETITION NO. 2910 OF 2014
M/s Kanchan Gold .. Petitioner
V/s
The Municipal Corporation of Greater Mumbai
and Ors. .. Respondents
None for the petitioners.
Ms. Trupti Puranik for the Corporation.
Mr. Dushyantkumar, AGP for the State.
Mr. G.D. Utangale i/b Utangale & Co. for MHADA.
Ms. Kiran Bagalia for MMRDA.
CORAM: DR. MANJULA CHELLUR, CJ. &
N.M. JAMDAR, J.
DATE : 16th AUGUST 2017
P.C.:
Registry is directed not to show the connected writ petitions since they are already withdrawn by the respective petitioners.
(N.M. JAMDAR, J.) CHIEF JUSTICE
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