Mrs. Aparna Nvin Gavate vs The Municipal Commissioner, Navi ...
2017 Latest Caselaw 6120 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 9066 OF 2016

 Mrs. Deepa Rajesh Gavate                           ....Petitioner
            V/S
 The Municipal Commissioner, Navi Mumbai         ....Respondent

Municipal Corporation And Ors

WITH WRIT PETITION NO. 9067 OF 2016

Mrs. Aparna Nvin Gavate ....Petitioner V/S The Municipal Commissioner, Navi Mumbai ....Respondent Municipal Corporation And Ors

WITH WRIT PETITION NO. 9068 OF 2016

Mr. Navin Moreshwar Gavate ....Petitioner V/S The Municipal Commissioner, Navi Mumbai ....Respondent Municipal Corporation And Ors

WITH WRIT PETITION NO. 13173 OF 2016

Shivram Parshuram Patil And Anr. ....Petitioner V/S The Navi Mumbai Municipal Corporation And ....Respondent Ors.

WITH

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WRIT PETITION NO. 13174 OF 2016

Shivram Parshuram Patil And Anr. ....Petitioner V/S The Navi Mumbai Municipal Corporation And ....Respondent Ors.

Rajesh Sudhakar Datar For Petitioners in WP Nos. 9066/16 to 9068/16; Mr J J Carlos with R R Shinde and R S Mirpury for the Petnrs in W P No.13173/16 and 13174/16. Mr G K Masand with S S Bijlani i/by Manish Rai, Advocates for Applicant in CAW No1770/17 and for R No 6 in WP No. 13173/16.

Ms Sonali Sabale h/for Kamlesh Ghumre R.no. 1 And 2 in W P Nos. 9066/16 to 9068/16; Mr Mayur Jadhav, i/by Sachindra Bhaskar Shetye R.no. 5 in W P Nos. 9066/16 to 9068/16 and for R No 7 in W No,13173/16 and for R No 8 in w p No.13174/16; Mr Datta Mane with Prasad Patil, Advocate for R.no.4 in WP No. 9066/16 to 9068/16; Mr A V Anturkar, Sr Advocate i/by Mr S V Marne, Advocate for R No 1 to 4 in W P No. 13173/16 and 13174/16.; Mr Bhupesh V Samant, AGP for Respdt -State in W P No 13173/16. For Respondent

CORAM : B.R. GAVAI & RIYAZ IQBAL CHAGLA, JJ DATE : 16th August, 2017 P.C. :

By consent, Stand Over to 22/08/2017 at the end of Board.

( FOR REGISTRAR JUDICIAL - I )

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