Nashik Municipal Corporation vs Sunil Manohar Bramhane And Ors
2017 Latest Caselaw 6032 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 5920 OF 2017

 Nashik Municipal Corporation                       ....Petitioner
            V/S
 Prabhakar Kisan Mali And Ors.                   ....Respondent

WITH WRIT PETITION NO. 8292 OF 2017

Nashik Municipal Corporation ....Petitioner V/S Shankar Dhondiram Khelukar ....Respondent

WITH WRIT PETITION NO. 5152 OF 2017

Nashik Municipal Corporation ....Petitioner V/S Sunil Manohar Bramhane And Ors. ....Respondent

WITH WRIT PETITION NO. 5193 OF 2017

Nashik Municipal Corporation ....Petitioner V/S Popat Raosaheb Porje And Ors. ....Respondent

WITH WRIT PETITION NO. 5168 OF 2017

Nashik Municipal Corporation ....Petitioner V/S

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Sanjay Dashrath Raut And Ors. ....Respondent

WITH WRIT PETITION NO. 5169 OF 2017

Nashik Municipal Corporation ....Petitioner V/S Sharad Digamber Bagul And Ors. ....Respondent

WITH WRIT PETITION NO. 8288 OF 2017

Nashik Municipal Corporation ....Petitioner V/S Ramchandra Lahanu Dodake And Ors. ....Respondent

WITH WRIT PETITION NO. 8291 OF 2017

Nashik Municipal Corporation ....Petitioner V/S Mukund Rambhau Bhagwat And Ors. ....Respondent

WITH WRIT PETITION NO. 8290 OF 2017

Nashik Municipal Corporation ....Petitioner V/S Madhukar Manohar Hande And Ors. ....Respondent

WITH WRIT PETITION NO. 8298 OF 2017

Nashik Municipal Corporation ....Petitioner V/S

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Najmabi Mustak Shaikh And Ors. ....Respondent

WITH WRIT PETITION NO. 8313 OF 2017

Nashik Municipal Corporation ....Petitioner V/S Dhananjay Rasiklal Nandode And Ors. ....Respondent

WITH WRIT PETITION NO. 5935 OF 2017

Nashik Municipal Corporation ....Petitioner V/S Anil Sambhaji Kedare And Ors. ....Respondent

WITH WRIT PETITION NO. 8287 OF 2017

Nashik Municipal Corporation ....Petitioner V/S Umaji Ramu Pawar And Ors. ....Respondent

WITH WRIT PETITION NO. 8296 OF 2017

Nashik Municipal Corporation ....Petitioner V/S Subhash Popatrao Shinde And Ors. ....Respondent

WITH WRIT PETITION NO. 8294 OF 2017

Nashik Municipal Corporation ....Petitioner V/S

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Nivrutti Sakharam Jadhav And Ors. ....Respondent

WITH WRIT PETITION NO. 8289 OF 2017

Nashik Municipal Corporation ....Petitioner V/S Shridhar Damodar Algat And Ors. ....Respondent

WITH WRIT PETITION NO. 8293 OF 2017

Nashik Municipal Corporation ....Petitioner V/S Prathmeshgir Gyangir Gosavi And Ors. ....Respondent

WITH WRIT PETITION NO. 8295 OF 2017

Nashik Municipal Corporation ....Petitioner V/S Jagannath Waghu Gangurde And Ors. ....Respondent

WITH WRIT PETITION NO. 8299 OF 2017

Nashik Municipal Corporation ....Petitioner V/S Tryambak Bhaurao Shinde And Ors. ....Respondent

WITH WRIT PETITION NO. 8302 OF 2017

Nashik Municipal Corporation ....Petitioner V/S

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Nivrutti Namdeo Donde And Ors. ....Respondent

WITH WRIT PETITION NO. 5936 OF 2017

Nashik Municipal Corporation ....Petitioner V/S Ashok Hari Kale And Ors. ....Respondent

WITH WRIT PETITION NO. 5937 OF 2017

Nashik Municipal Corporation ....Petitioner V/S Vijay Rakhmaji Chaughule And Ors. ....Respondent

WITH WRIT PETITION NO. 8308 OF 2017

Nashik Municipal Corporation ....Petitioner V/S Balu Jayram Gaikwad And Ors. ....Respondent

WITH WRIT PETITION NO. 8301 OF 2017

Nashik Municipal Corporation ....Petitioner V/S Somnath Balaji Shinde And Ors. ....Respondent

WITH WRIT PETITION NO. 8300 OF 2017

Nashik Municipal Corporation ....Petitioner V/S

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Ddaji Shankar Bachhav And Ors. ....Respondent

WITH WRIT PETITION NO. 8297 OF 2017

Nashik Municipal Corporation ....Petitioner V/S Madhav Karsan Maru And Ors. ....Respondent

WITH WRIT PETITION NO. 5938 OF 2017

Nashik Municipal Corporation ....Petitioner V/S Pandurang Mohan Gaidhani And Ors. ....Respondent

WITH WRIT PETITION NO. 5930 OF 2017

Nashik Municipal Corporation ....Petitioner V/S Laxman Pandharinath Thete And Ors. ....Respondent

WITH WRIT PETITION NO. 5931 OF 2017

Nashik Municipal Corporation ....Petitioner V/S Umarkhan Abbaskhan Pathan And Ors. ....Respondent

WITH WRIT PETITION NO. 5932 OF 2017

Nashik Municipal Corporation ....Petitioner V/S

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Rajendra Raghuveer Bagade And Ors. ....Respondent

WITH WRIT PETITION NO. 5933 OF 2017

Nashik Municipal Corporation ....Petitioner V/S Fakir Mohammad Yakub Naginewale And Ors . ....Respondent

WITH WRIT PETITION NO. 5934 OF 2017

Nashik Municipal Corporation ....Petitioner V/S Prakash Vasant Desale And Ors. ....Respondent

WITH WRIT PETITION NO. 5921 OF 2017

Nashik Municipal Corporation ....Petitioner V/S Smt. Shobha Balu Bhalerao And Ors. ....Respondent

WITH WRIT PETITION NO. 5922 OF 2017

Nashik Municipal Corporation ....Petitioner V/S Rajendra Gopinath Choudhary And Ors. ....Respondent

WITH WRIT PETITION NO. 5923 OF 2017

Nashik Municipal Corporation ....Petitioner V/S

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Bapur Rangnath Kotwal And Ors. ....Respondent

WITH WRIT PETITION NO. 5924 OF 2017

Nashik Municipal Corporation ....Petitioner V/S Ananda Damu Netawane And Ors. ....Respondent

WITH WRIT PETITION NO. 5925 OF 2017

Nashik Municipal Corporation ....Petitioner V/S Gangadhar Nivrutti Mali And Ors. ....Respondent

WITH WRIT PETITION NO. 5926 OF 2017

Nashik Municipal Corporation ....Petitioner V/S Balu Mukunda Bhadange And Ors. ....Respondent

WITH WRIT PETITION NO. 5927 OF 2017

Nashik Municipal Corporation ....Petitioner V/S Chandrakant Gojraji Satpute And Ors. ....Respondent

WITH WRIT PETITION NO. 5928 OF 2017

Nashik Municipal Corporation ....Petitioner V/S

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Maruti Krushna Thorat And Ors. ....Respondent

WITH WRIT PETITION NO. 5929 OF 2017

Nashik Municipal Corporation ....Petitioner V/S Babynaaz Jahir Ahmad Shaikh And Ors. ....Respondent

WITH WRIT PETITION NO. 5939 OF 2017

Nashik Municipal Corporation ....Petitioner V/S Chandrabhaga Laxman Barhe And Ors. ....Respondent

WITH WRIT PETITION NO. 8656 OF 2017

Nashik Municipal Corporation ....Petitioner V/S Balu Bhagvan Pawar And Ors. ....Respondent

WITH WRIT PETITION NO. 8655 OF 2017

Nashik Municipal Corporation ....Petitioner V/S Vikram Narayan Suryawanshi And Ors. ....Respondent

None for the Petitioner Mr. Kiran Bapat for the Respondent

CORAM : PRASANNA B. VARALE, J DATE : 16th August, 2017

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P.C. :

Registry to find out the paper of WP/5152/2017, WP/5168/2017 and WP/5193/2017.

At the request of the learned Counsel for the Respondent, stand over to 13/09/2017.

( FOR REGISTRAR JUDICIAL - I )

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