Citation : 2017 Latest Caselaw 5968 Bom
Judgement Date : 16 August, 2017
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 5920 OF 2017
Nashik Municipal Corporation ....Petitioner
V/S
Prabhakar Kisan Mali And Ors. ....Respondent
WITH WRIT PETITION NO. 8292 OF 2017
Nashik Municipal Corporation ....Petitioner V/S Shankar Dhondiram Khelukar ....Respondent
WITH WRIT PETITION NO. 5152 OF 2017
Nashik Municipal Corporation ....Petitioner V/S Sunil Manohar Bramhane And Ors. ....Respondent
WITH WRIT PETITION NO. 5193 OF 2017
Nashik Municipal Corporation ....Petitioner V/S Popat Raosaheb Porje And Ors. ....Respondent
WITH WRIT PETITION NO. 5168 OF 2017
Nashik Municipal Corporation ....Petitioner V/S
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Sanjay Dashrath Raut And Ors. ....Respondent
WITH WRIT PETITION NO. 5169 OF 2017
Nashik Municipal Corporation ....Petitioner V/S Sharad Digamber Bagul And Ors. ....Respondent
WITH WRIT PETITION NO. 8288 OF 2017
Nashik Municipal Corporation ....Petitioner V/S Ramchandra Lahanu Dodake And Ors. ....Respondent
WITH WRIT PETITION NO. 8291 OF 2017
Nashik Municipal Corporation ....Petitioner V/S Mukund Rambhau Bhagwat And Ors. ....Respondent
WITH WRIT PETITION NO. 8290 OF 2017
Nashik Municipal Corporation ....Petitioner V/S Madhukar Manohar Hande And Ors. ....Respondent
WITH WRIT PETITION NO. 8298 OF 2017
Nashik Municipal Corporation ....Petitioner V/S
Page 2/10
Najmabi Mustak Shaikh And Ors. ....Respondent
WITH WRIT PETITION NO. 8313 OF 2017
Nashik Municipal Corporation ....Petitioner V/S Dhananjay Rasiklal Nandode And Ors. ....Respondent
WITH WRIT PETITION NO. 5935 OF 2017
Nashik Municipal Corporation ....Petitioner V/S Anil Sambhaji Kedare And Ors. ....Respondent
WITH WRIT PETITION NO. 8287 OF 2017
Nashik Municipal Corporation ....Petitioner V/S Umaji Ramu Pawar And Ors. ....Respondent
WITH WRIT PETITION NO. 8296 OF 2017
Nashik Municipal Corporation ....Petitioner V/S Subhash Popatrao Shinde And Ors. ....Respondent
WITH WRIT PETITION NO. 8294 OF 2017
Nashik Municipal Corporation ....Petitioner V/S
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Nivrutti Sakharam Jadhav And Ors. ....Respondent
WITH WRIT PETITION NO. 8289 OF 2017
Nashik Municipal Corporation ....Petitioner V/S Shridhar Damodar Algat And Ors. ....Respondent
WITH WRIT PETITION NO. 8293 OF 2017
Nashik Municipal Corporation ....Petitioner V/S Prathmeshgir Gyangir Gosavi And Ors. ....Respondent
WITH WRIT PETITION NO. 8295 OF 2017
Nashik Municipal Corporation ....Petitioner V/S Jagannath Waghu Gangurde And Ors. ....Respondent
WITH WRIT PETITION NO. 8299 OF 2017
Nashik Municipal Corporation ....Petitioner V/S Tryambak Bhaurao Shinde And Ors. ....Respondent
WITH WRIT PETITION NO. 8302 OF 2017
Nashik Municipal Corporation ....Petitioner V/S
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Nivrutti Namdeo Donde And Ors. ....Respondent
WITH WRIT PETITION NO. 5936 OF 2017
Nashik Municipal Corporation ....Petitioner V/S Ashok Hari Kale And Ors. ....Respondent
WITH WRIT PETITION NO. 5937 OF 2017
Nashik Municipal Corporation ....Petitioner V/S Vijay Rakhmaji Chaughule And Ors. ....Respondent
WITH WRIT PETITION NO. 8308 OF 2017
Nashik Municipal Corporation ....Petitioner V/S Balu Jayram Gaikwad And Ors. ....Respondent
WITH WRIT PETITION NO. 8301 OF 2017
Nashik Municipal Corporation ....Petitioner V/S Somnath Balaji Shinde And Ors. ....Respondent
WITH WRIT PETITION NO. 8300 OF 2017
Nashik Municipal Corporation ....Petitioner V/S
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Ddaji Shankar Bachhav And Ors. ....Respondent
WITH WRIT PETITION NO. 8297 OF 2017
Nashik Municipal Corporation ....Petitioner V/S Madhav Karsan Maru And Ors. ....Respondent
WITH WRIT PETITION NO. 5938 OF 2017
Nashik Municipal Corporation ....Petitioner V/S Pandurang Mohan Gaidhani And Ors. ....Respondent
WITH WRIT PETITION NO. 5930 OF 2017
Nashik Municipal Corporation ....Petitioner V/S Laxman Pandharinath Thete And Ors. ....Respondent
WITH WRIT PETITION NO. 5931 OF 2017
Nashik Municipal Corporation ....Petitioner V/S Umarkhan Abbaskhan Pathan And Ors. ....Respondent
WITH WRIT PETITION NO. 5932 OF 2017
Nashik Municipal Corporation ....Petitioner V/S
Page 6/10
Rajendra Raghuveer Bagade And Ors. ....Respondent
WITH WRIT PETITION NO. 5933 OF 2017
Nashik Municipal Corporation ....Petitioner V/S Fakir Mohammad Yakub Naginewale And Ors . ....Respondent
WITH WRIT PETITION NO. 5934 OF 2017
Nashik Municipal Corporation ....Petitioner V/S Prakash Vasant Desale And Ors. ....Respondent
WITH WRIT PETITION NO. 5921 OF 2017
Nashik Municipal Corporation ....Petitioner V/S Smt. Shobha Balu Bhalerao And Ors. ....Respondent
WITH WRIT PETITION NO. 5922 OF 2017
Nashik Municipal Corporation ....Petitioner V/S Rajendra Gopinath Choudhary And Ors. ....Respondent
WITH WRIT PETITION NO. 5923 OF 2017
Nashik Municipal Corporation ....Petitioner V/S
Page 7/10
Bapur Rangnath Kotwal And Ors. ....Respondent
WITH WRIT PETITION NO. 5924 OF 2017
Nashik Municipal Corporation ....Petitioner V/S Ananda Damu Netawane And Ors. ....Respondent
WITH WRIT PETITION NO. 5925 OF 2017
Nashik Municipal Corporation ....Petitioner V/S Gangadhar Nivrutti Mali And Ors. ....Respondent
WITH WRIT PETITION NO. 5926 OF 2017
Nashik Municipal Corporation ....Petitioner V/S Balu Mukunda Bhadange And Ors. ....Respondent
WITH WRIT PETITION NO. 5927 OF 2017
Nashik Municipal Corporation ....Petitioner V/S Chandrakant Gojraji Satpute And Ors. ....Respondent
WITH WRIT PETITION NO. 5928 OF 2017
Nashik Municipal Corporation ....Petitioner V/S
Page 8/10
Maruti Krushna Thorat And Ors. ....Respondent
WITH WRIT PETITION NO. 5929 OF 2017
Nashik Municipal Corporation ....Petitioner V/S Babynaaz Jahir Ahmad Shaikh And Ors. ....Respondent
WITH WRIT PETITION NO. 5939 OF 2017
Nashik Municipal Corporation ....Petitioner V/S Chandrabhaga Laxman Barhe And Ors. ....Respondent
WITH WRIT PETITION NO. 8656 OF 2017
Nashik Municipal Corporation ....Petitioner V/S Balu Bhagvan Pawar And Ors. ....Respondent
WITH WRIT PETITION NO. 8655 OF 2017
Nashik Municipal Corporation ....Petitioner V/S Vikram Narayan Suryawanshi And Ors. ....Respondent
None for the Petitioner Mr. Kiran Bapat for the Respondent
CORAM : PRASANNA B. VARALE, J DATE : 16th August, 2017
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P.C. :
Registry to find out the paper of WP/5152/2017, WP/5168/2017 and WP/5193/2017.
At the request of the learned Counsel for the Respondent, stand over to 13/09/2017.
( FOR REGISTRAR JUDICIAL - I )
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