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Munirbegum Sailani Patel vs Janaknath Baburao Kalamkar
2017 Latest Caselaw 5393 Bom

Citation : 2017 Latest Caselaw 5393 Bom
Judgement Date : 1 August, 2017

Bombay High Court
Munirbegum Sailani Patel vs Janaknath Baburao Kalamkar on 1 August, 2017
Bench: R.V. Ghuge
          IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                     BENCH AT AURANGABAD

                      WRIT PETITION NO. 3672 OF 2002

          Smt. Munir Begum Sailani Patel,
          Age. 70 yrs., Occ. Agriculture,
          Resident of Mamdapur, Tq. Rahata,
          Dist. Ahmednagar.                                        ...Petitioner.

                   Versus

          Janaknath Baburao Kalamkar,
          Age. 55 yrs., Occ. Agriculture,
          Resident of Mandapur, Tq. Rahat,
          Dist. Ahmednagar.                                    ...Respondent.

          Advocate for Petitioner : Shri R.C. Bora.



                                       CORAM : RAVINDRA V. GHUGE, J.
                                       Dated    : 01st August, 2017

 ORAL JUDGMENT :



1. Learned counsel for the petitioner submits on instructions

that the petitioner desires to withdraw this petition.

2. Considering the above, this petition is disposed of as

withdrawn. Rule is discharged.

( RAVINDRA V. GHUGE, J. )

S.P.C.

 
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