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Om Sai Bahu-Uddeshiya Education ... vs State Of Maha. Thr. Secretary, ...
2017 Latest Caselaw 10054 Bom

Citation : 2017 Latest Caselaw 10054 Bom
Judgement Date : 16 August, 2017

Bombay High Court
Om Sai Bahu-Uddeshiya Education ... vs State Of Maha. Thr. Secretary, ... on 16 August, 2017
Bench: B.P. Dharmadhikari
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           NAGPUR BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 4006 OF 2017

 Om Sai Bahu-uddeshiya Education Soc., Sai     ....Petitioner
 Nursing College, Tumsar Thr. Pres. K.m.
 Choudhary And Ors
             V/S
 State Of Maha. Thr. Secretary, Medical     ....Respondent

Education And Drugs Department, Mumbai And Another

Anand Parchure For Petitioner Copy Served To G.p. For R-1 Abhijeet Khare Vidya Umale For/r-2 Government Pleader Agp Waives Notice For R-1 For Respondent

CORAM : B. P. DHARMADHIKARI & ARUN DIGAMBARRAO UPADHYE, JJ DATE : 16th August, 2017 P.C. :

S.O>to 6/9/17 at the request of AGP Mr Rao for state.

( FOR REGISTRAR JUDICIAL )

Page 1/1

 
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