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Vinod @ Robert Ganpat Badade vs The State Of Maharashtra
2017 Latest Caselaw 10053 Bom

Citation : 2017 Latest Caselaw 10053 Bom
Judgement Date : 16 August, 2017

Bombay High Court
Vinod @ Robert Ganpat Badade vs The State Of Maharashtra on 16 August, 2017
Bench: T.V. Nalawade
ppn                                      1                                 910.ba-1921.17.doc


          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
               CRIMINAL APPELLATE JURISDICTION

            CRIMINAL BAIL APPLICATION NO.1921 OF 2017

Vinod @ Robert Ganpat Badade                        ..     Applicant

          Vs.

The State of Maharashtra                    ..    Respondent
             ---
Mr.Prashant M. Patil for the applicant.
Mr.S.S.Hulke, Additional Public Prosecutor for respondent.
             ---

                                 CORAM : T.V. NALAWADE, J.

                                  DATE       :   16th August 2017  

P.C. :-
.                It appears that the previous application was disposed of by

the other Hon'ble Judge. Hence, remove from board and place before the same Hon'ble Judge.

T.V.NALAWADE, J.

 
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