Bhaskar Ramrao Londhe And Another vs State Of Maharashtra And Others
2017 Latest Caselaw 1777 Bom

                                                      1



                     IN THE HIGH COURT OF JUDICATURE AT

                                             BOMBAY

                                      BENCH AT AURANGABAD.


                               WRIT PETITION NO.4125 OF 2015

          Bhaskar S/o Ramrao Londhe
          and another                                      ... Petitioners.

                           Versus

          The State of Maharashtra
          and others.                                      ... Respondents.

                                               ...
                                             WITH
                               WRIT   PETITION NO.3489         OF    2015
                               WRIT   PETITION NO.4130         OF    2015
                               WRIT   PETITION NO.4131         OF    2015
                               WRIT   PETITION NO.4137         OF    2015
                               WRIT   PETITION NO.4465         OF    2015
                               WRIT   PETITION NO.4591         OF    2015
                               WRIT   PETITION NO.4881         OF    2015
                               WRIT   PETITION NO.4907         OF    2015
                               WRIT   PETITION NO.4992         OF    2015
                               WRIT   PETITION NO.5232         OF    2015
                               WRIT   PETITION NO.5239         OF    2015
                               WRIT   PETITION NO.5258         OF    2015
                               WRIT   PETITION NO.5270         OF    2015
                               WRIT   PETITION NO.6076         OF    2015
                               WRIT   PETITION NO.6408         OF    2015
                               WRIT   PETITION NO.6410         OF    2015
                               WRIT   PETITION NO.6529         OF    2015
                               WRIT   PETITION NO.6536         OF    2015
                               WRIT   PETITION NO.7226         OF    2015
                               WRIT   PETITION NO.7813         OF    2015
                               WRIT   PETITION NO.5026         OF    2016


          Mr.D.S.Mali, Mr.A.P.Adgaonkar, Mr.R.S.Deshmukh,
          Kadethankar A.B., Mr.A.H.Koralkar, Mr.G.R.Syed,
          Mr.A.N.Nagargoje, Mr.A.A.Khande, advocates for
          the petitioners.




::: Uploaded on - 18/04/2017                              ::: Downloaded on - 19/04/2017 01:06:15 :::
                                                     2

          Mr.V.D.Sapkal,            counsel   for the State.

                                              ...

                                CORAM : S.V.GANGAPURWALA AND
                                        SANGITRAO S. PATIL,JJ.

Date : 17.04.2017. PER COURT :

1. Heard.

2. Stand over to 24.4.2017.

3. Interim relief granted earlier to

continue till then.

(SANGITRAO S. PATIL,J.) (S.V.GANGAPURWALA,J.)

asp/office/wp4125.15