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Pooja Angad Biradar vs The State Of Maharashtra And ...
2016 Latest Caselaw 5798 Bom

Citation : 2016 Latest Caselaw 5798 Bom
Judgement Date : 30 September, 2016

Bombay High Court
Pooja Angad Biradar vs The State Of Maharashtra And ... on 30 September, 2016
Bench: R.M. Borde
                                             {1}
                                                                            wp 7632.16.odt

                      IN THE HIGH COURT OF JUDICATURE OF BOMBAY




                                                                                
                                 BENCH AT AURANGABAD

                                WRIT PETITION NO. 7632 OF 2016




                                                        
                                  POOJA ANGAD BIRADAR
                                           VERSUS
                         THE STATE OF MAHARASHTRA AND OTHERS
                                             ...




                                                       
                       Advocate for Petitioner : Mr. Manish P. Tripathi
                        AGP for Respondents: Mr. M.B. Bharaswadkar.

                                             ...




                                            
                                           CORAM : R.M. BORDE &
                               ig                  K.K. SONAWANE, JJ.

DATE : 30TH SEPTEMBER, 2016.

PER COURT:

1] Issue notice to the respondent No.5 returnable on 18 th November, 2016. Apart from usual mode of service, liberty to the petitioner

to serve notice by alternate mode and file affidavit of service within the

time stipulated above.





            [K.K.SONAWANE]                                   [R.M. BORDE]
              JUDGE                                             JUDGE
    grt/-






 

 
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