Balasaheb Bapurao Nagarsale vs The Principal District And ...
2016 Latest Caselaw 5790 Bom

                                             {1}
                                                                             949 sr. no..odt

                      IN THE HIGH COURT OF JUDICATURE OF BOMBAY




                                                                               
                                 BENCH AT AURANGABAD

                                WRIT PETITION NO. 8739 OF 2016




                                                       
                           BALASAHEB BAPURAO NAGARSALE
                                        VERSUS
         THE PRINCIPAL DISTRICT AND SESSIONS JUDGE PARBHANI AND ANOTHER
                                           ...




                                                      
                       Advocate for Petitioner : Mr. Kshitij Surve
               Adv. For respondent Nos. 1 and 2 : Mr. A.B. Kadethankar.


                                             ...




                                           
                               ig          CORAM : R.M. BORDE &
                                                   K.K. SONAWANE, JJ.

DATE : 30TH SEPTEMBER, 2016.

PER COURT:

1] Shri Kadethankar, appears for respondents and assures to file

reply. S.O. to 18th October, 2016.

   





            [K.K.SONAWANE]                                     [R.M. BORDE]
              JUDGE                                             JUDGE
    grt/-