The State Of Maharashtra And Anr vs Bhanudas Raghunathrao Pawar Died ...
2016 Latest Caselaw 5786 Bom

                                           {1}
                                                                             15 sr. no..odt

                      IN THE HIGH COURT OF JUDICATURE OF BOMBAY




                                                                              
                                 BENCH AT AURANGABAD

                         CIVIL APPLICATION NO. 12930 OF 2016




                                                      
            IN FAST/15959/2016 WITH CA/12932/2016 IN FAST/16050/2016 W

                        THE STATE OF MAHARASHTRA AND ANR
                                        VERSUS
            BHANUDAS RAGHUNATHRAO PAWAR DIED HIS LRS VITHAL AND ORS




                                                     
                                           ...
             Advocate for Applicants : Mr. V.M. Kagne, Asstt.Govt. Pleader




                                         
                               ig          ...

                                         CORAM : R.M. BORDE &
                             
                                                 K.K. SONAWANE, JJ.

DATE : 30TH SEPTEMBER, 2016.

PER COURT:

1] Issue notice to respondents returnable on 18th November, 2016.

   





            [K.K.SONAWANE]                                 [R.M. BORDE]
              JUDGE                                           JUDGE
    grt/-