Umesh Pratapsingh Rabade vs Shri Sant Gadge Baba Maharaj ...
2016 Latest Caselaw 5342 Bom

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                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                        NAGPUR BENCH AT NAGPUR




                                                                                           
                                              Writ Petition No.4924 of 2016
     (Umesh Pratapsingh Rabade .vs. Shri Sant Gadge Baba Maharaj College of Engineering, Shegaon and 
                                                  Ors.)

    _________________________________________________________________________________________________________________ 




                                                                                          
    Office Notes, Office Memoranda of Coram,                                                         Court's or Judge's orders
    appearances, Court's orders of directions
    and Registrar's orders
    _________________________________________________________________________________________________________________
                         
                                          Mr.R.S.Parsodkar, Adv. for the petitioner.




                                                                       
                                          Ms T.H.Udeshi, AGP for respondent no.3.
                                          Mr.J.B.Jaiswal, Adv. and Mrs.U.R.Patil, Adv. for 
                                               
                                          other respondents.


                                                          CORAM :  B.R. GAVAI  
                                              
                                                                          AND
                                                                          V.M. DESHPANDE, JJ.

DATE : 16th SEPTEMBER, 2016.

Heard.

By way of ad interim order, we direct the

respondent/University to declare the result of the petitioner.

Stand over to 30.9.2016.

                                                              JUDGE                                                 JUDGE
                                                           


    [jaiswal]





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                                                          CERTIFICATE




                                                                                          

I certify that this Order uploaded is a true and correct copy of original signed Order.

Uploaded by : Jaiswal, P.S. Uploaded on : 19.9.2016.