Rajkumar S/O Jainarayan Jaiswal vs State Of Maharashtra, Through The ...
2016 Latest Caselaw 5341 Bom

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                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                        NAGPUR BENCH AT NAGPUR




                                                                                           
                                              Writ Petition No.5312 of 2016
                                  (Rajkumar s/o. Jainarayan Jaiswal .vs. State and Ors.)

    _________________________________________________________________________________________________________________ 
    Office Notes, Office Memoranda of Coram,                                                         Court's or Judge's orders




                                                                                          
    appearances, Court's orders of directions
    and Registrar's orders
    _________________________________________________________________________________________________________________
                         
                                          Mr.B.N.Mohta, Adv. for the petitioner.
                                                                    




                                                                       
                                                          CORAM :  B.R. GAVAI  
                                                ig                        AND
                                                                          V.M. DESHPANDE, JJ.

DATE : 16th SEPTEMBER, 2016.

Heard.

Issue notice returnable on 7.10.2016.

Ms Nivedita Mehta, learned A.G.P. waives service on behalf of respondent nos. 1 and 2.

Hamdast is granted for rest of the

respondents.

                                                              JUDGE                                                 JUDGE
                                                           


    [jaiswal]





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                                                          CERTIFICATE




                                                                                           

I certify that this Order uploaded is a true and correct copy of original signed Order.

Uploaded by : Jaiswal, P.S. Uploaded on : 16.9.2016.