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Sakhawat Hussain Abdul Sattar (In ... vs Divisional Commissioner ...
2016 Latest Caselaw 6436 Bom

Citation : 2016 Latest Caselaw 6436 Bom
Judgement Date : 27 October, 2016

Bombay High Court
Sakhawat Hussain Abdul Sattar (In ... vs Divisional Commissioner ... on 27 October, 2016
Bench: B.P. Dharmadhikari
                                                                                                                      27.10.wp.855.16
                                                                          1




                                                                                                                                   
                              THE  COURT OF JUDICATURE AT BOMBAY
                                    NAGPUR BENCH, NAGPUR




                                                                                                 
                                CRIMINAL WRIT PETITION NO. 855/2016
       (Sakhawat Hussain Abdul Sattar (in Jail)   vs. Divisional Commissioner,Amravati and another )
    ..............................................................................................................................................
    Office Notes, Office Memoranda of




                                                                                                
    Coram, appearances, Court's orders                                                  Court's or Judge's order 
    of directions and Registrar's orders
    ..............................................................................................................................................
                Mr. S.D.Chande,  Advocate for the petitioner 
                Ms.Tripathi,  Assistant Public Prosecutor for Respondents




                                                                             
                                                                 CORAM :   B.P. DHARMADHIKARI 
                                                ig                           & A.S. CHANDURKAR, JJ.

DATED : 27th October, 2016.

Heard.

Notice, returnable on 22 nd November, 2016.

Learned A.P.P. waives notice for respondents.

                                                    JUDGE                                               JUDGE
    sahare







 

 
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