Shri. Lankesh S/O. Laxmanrao ... vs State Of Maharashtra Thr. ...
2016 Latest Caselaw 6435 Bom

                                                                                                                      27.10.wp.845.16
                                                                          1




                                                                                                                                   
                              THE  COURT OF JUDICATURE AT BOMBAY
                                    NAGPUR BENCH, NAGPUR




                                                                                                 
                               CRIMINAL WRIT PETITION NO. 845 /2016
                  (Lankesh  s/o Laxmanrao Meshram vs.  The State of Maharashtra and others )
    ..............................................................................................................................................
    Office Notes, Office Memoranda of




                                                                                                
    Coram, appearances, Court's orders                                                  Court's or Judge's order 
    of directions and Registrar's orders
    ..............................................................................................................................................
                Mr. A.B.Moon,   Advocate for the petitioner 
                Mr. J.Y. Ghurde,   Asst. Public Prosecutor for Respondents 1 to 3




                                                                             
                                                                 CORAM :   B.P. DHARMADHIKARI 
                                                ig                           & A.S. CHANDURKAR, JJ.

DATED : 27th October, 2016.

Heard.

Notice, returnable on 22 nd November, 2016.

Learned A.P.P. waives notice for respondents.

                                                    JUDGE                                               JUDGE
    sahare