Bhaurao Bajirao Bagde (In Jail) vs Divisional Commissioner Nagpur ...
2016 Latest Caselaw 6432 Bom

                                                                                                                       27.10.wp788.16
                                                                          1




                                                                                                                                   
                              THE  COURT OF JUDICATURE AT BOMBAY
                                    NAGPUR BENCH, NAGPUR




                                                                                                 
                                CRIMINAL WRIT PETITION NO.788/2016
         (Bhaurao  bajirao Bagde (in Jail)   vs.  The Divisional Commissioner Nagpur and another )
    ..............................................................................................................................................
    Office Notes, Office Memoranda of




                                                                                                
    Coram, appearances, Court's orders                                                  Court's or Judge's order 
    of directions and Registrar's orders
    ..............................................................................................................................................
                Ms.S.B.Khobragade,   Advocate for the petitioner 
                Mr. J.Y.ghurde,   Asst. Public Prosecutor for Respondents 1 & 2




                                                                             
                                                                 CORAM :   B.P. DHARMADHIKARI 
                                                ig                           & A.S. CHANDURKAR, JJ.

DATED : 27th October, 2016.

Heard.

Notice, returnable on 22 nd November, 2016.

Learned A.P.P. waives notice for respondent nos.1 and 2.

                                                    JUDGE                                               JUDGE
    sahare