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Balaji Ramrao Sutar And Others vs The State Of Maharashtra And ...
2016 Latest Caselaw 6721 Bom

Citation : 2016 Latest Caselaw 6721 Bom
Judgement Date : 28 November, 2016

Bombay High Court
Balaji Ramrao Sutar And Others vs The State Of Maharashtra And ... on 28 November, 2016
Bench: R.M. Borde
                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            BENCH AT AURANGABAD


                            WRIT PETITION NO. 6197 OF 2016




                                                                         
                                                 
    1.

Balaji Ramrao Sutar Age : 42 years, Occ.: Service as Hostel Superintendent, R/o. C/o Sant Maroti Maharaj

Kanegaonkar Ashram School, Bhosga, Ta. Lohara, District Osmanbad

2. Tejabai Krishnath Kore,

Age 40 years, Occu. Service, as Cook, R/o. Primary Ashram

School, Mardi, Ta. Lohara, District Osmanabad

3. Dhondiram Revappa Rathod, Age 49 years, Occ. Service, as Kamathi, R/o. Primary Ashram School, Mardi,

Ta. Lohara, District Osmanabad

4. Anil Baburao Somwanshi Age 41 years, Occ. Service, R/o Primary Ashram School, Mardi, Ta. Lohara,

District Osmanabad

5. Shivanand Shankarrao Mule, Age 42 years, Occ. Service, as Cook, R/o. Primary Ashram

School, Mardi,Ta. Lohara, District Osmanabad

6. Balaji Bhagwan Pathak, Age 46 years, Occ. Service as Hostel Superintendent, R/o Indira Gandhi Adarsh Primary Ashram School, Horti, Ta. Tuljapur, District Osmanabad.

2 wp6197-2016

7. Rajendra Bhaskarrao Solankar Age 39 years, Occ. Service as Hostel Superintendent, R/o Nanduram Ashram School,

Bahusaheb Nagar, Balsur, Ta. Omerga, District Osmanabad

8. Janabai Mukund Chavan, Age 46 years, Occ. Service as Cook, R/o Nanduram Ashram School, Bahusaheb Nagar, Balsur,

Ta. Omerga, District Osmanabad

9. Rohidas Gopal Jadhav Age 44 years, Occ. Service

as Kamathi, R/o. Nanduram Ashram School, Bahusaheb Nagar,

Balsur, Ta. Omerga, District Osmanabad

10. Kundiba Tanaji Fattepure Age 36 years, Occ. Service as Madatnis, R/o Sant Dnyanashwawr Ashram School, Umergavan,

Ta. and District Osmanabad

11. Ram Shankar Wadar, Age 39 years, Occ. Service as Kamathi, R/o Sant Dnyanashwar Ashram School, Umregavan,

Ta. and District Osmanabad

12. Saraswati Machindra Jadhav, Age 45 years, Occ. Service as Cook, r/o Eklavya Primary School,

Manglur (Yemgarwadi), Ta. Tuljapur, District Osmanabad

13. Lata Kishan Jadhav Age 45 years, Occ. Service as Cook, R/o Eklavya Primary School, Manglur (Yemgarwadi), Ta. Tuljapur, District Osmanabad

3 wp6197-2016

14. Sujata Palasram Ganvir Age 49 years, Occ. Service as Assistant Cook, R/o Eklavya Primary School, Manglur (Yemgarwadi),

Ta. Tuljapur, District Osmanabad

15. Ramakant Gapinath Pawar, Age 37 years, Occ. Service as Kamathi, R/o Eklavya Primary School, Manglur (Yemgarwadi), Ta. Tuljapur, District Osmanabad

16. Mangal Vithal Shinde Age 45 years, Occ. Service as Cook, R/o Mauli Ashram School,

Koregaon, Tq. Omerga, District Osmanabad

17. Laxman Maruti Wadikar, Age 44 years, Occ. Service as

Madatnis, R/o Mauli Ashram School, Koregaon, Tq. Omerga, District Osmanaba

18. Bhamabai Dashrath Warkad Age : 46 years, Occ. Service as

Cook, R/o Mauli Ashram School, Koregaon, Ta. Omerga, District Osmanabad

19. Govind Sopan Lalekar Age : 43 years, Occ. Service as Kamathi, R/o Mauli Ashram School, Koregaon, Ta. Omerga, District Osmanabad

20. Vijaykumar Vithalrao Hude, Age 42 years, Occ. Service as a Peon, R/o Venutai Yeshwantrao Ashram School, Nilanga, Ta. Nilanga, District Latur

21. Venkatrao Baburao Jadhav Age 52 years, Occ. Service as Kamathi,

4 wp6197-2016

R/o Venutai Yeshwantrao Ashram School, Nilanga, Ta. Nilanga, District Latur

22. Meerabai Gopalrao Madibone Age 52 years, Occ. Service as Cook,

R/o Venutai Yeshwantrao Ashram School, Nilanga, Ta. Nilanga, District Latur

23. Mallava Dagdu Mane

Age 40 years, Occ. Service as Cook, R/o Venutai Yeshwantrao Ashram School, Nilanga, Ta. Nilanga, District Latur

24. Kalyan Tatarao Bhalerao Age 40 years, Occ. Service as Kamathi, R/o Anandrao Naik Primary Ashram School, Saptadarwadi, Ta. Ausa,

District Latur

25. Gunabai Ishwar Rathod Age 50 years, Occ. Service as Cook,

R/o Anandrao Naik Primary Ashram School, Saptadarwadi, Ta. Ausa,

District Latur

26. Sidram Hiru Raut Age 53 years, Occ.Service as Madatnis,

R/o Anandrao Naik Primary Ashram School, Saptadarwadi, Ta.Ausa, District Latur

27. Hirubai Laxman Ade

Age 46 years, Occ. Service as Cook, R/o Anandrao Naik Primary Ashram School, Saptadarwadi, Ta. Ausa, District Latur

28. Fulabai Narayan Chavan Age 47 years, Occ. Service as Cook, R/o Sahara Primary Ashram School, Astha (Kasar), Ta. Lohara, District Osmanabad

5 wp6197-2016

29. Pandurang Tukaram Rathod Age 40 years, Occ. Service as Cook, R/o Sahara Primary Ashram School,

Astha (Kasar), Ta. Lohara, District Osmanabad

30. Ashok Bal Pawar Age 45 years, Occ. Service as Madatnis, R/o Sahara Primary Ashram School, Astha (Kasar), Ta. Lohara,

District Osmanabad

31. Santosh Rameshwar Pawar Age 38 years, Occ. Service as Kamathi,

R/o Sahara Primary Ashram School, Astha (Kasar), Ta. Lohara, District Osmanabad ...PETITIONERS

VERSUS

1. The State of Maharashtra, Through its Secretary, Social Welfare Department,

Mantralaya, Mumbai

2. The Director, V.J.N.T., OBC and SBC Special Assistant Department, Maharashtra State, Pune

3. The Regional Deputy Commissioner, Social Welfare Latur Division, Latur

4. The Assistant Commissioner,

Social Welfare Department, Latur

5. The Assistant Commissioner, Social Welfare Department, Latur

6. Sant Maroti Maharaj Kanegaonkar Ashram School, Bhosga, Ta. Lohara, District Osmanabad Through Headmaster

6 wp6197-2016

7. Primary Ashram School, Mardi, Ta. Lohara, District Osmanabad, Through Headmaster

8. Indira Gandhi Adarsh Primary Ashram School, Horti, Ta. Tuljapur,

District Osmanabad., Through Headmaster

9. Nanduram Ashram School, Bahusaheb Nagar, Balsur,

Ta. Omerga, District Osmanabad, Through its Headmaster

10. Sant Dnyanashwar

Ashram School, Umregavan, Ta. and District Osmanabad,ig Through its Headmaster

11. Eklavya Primary School,

Manglur (Yemgarwadi), Ta. Tuljapur, District Osmanabad, Through its Headmaster

12. Mauli Ashram School, Koregaon, Ta. Omerga, District Osmanabad,

Through its Headmaster

13. Venutai Yeshwantrao Ashram School, Nilanga, Ta. Nilanga,

District Latur, Through its Headmaster

14. Anandrao Naik Primary Ashram School, Saptadarwadi, Ta. Ausa,

District Latur, Through its Headmaster

15. Sahara Primary Ashram School, Ashtra (Kasar), Ta. Lohara, District Osmanabad, Through its Headmaster ... RESPONDENTS

7 wp6197-2016

----

Mr. Anand V. Patil-Indrale, Advocate for the Petitioners Mr. K.D. Munde, A.G.P. for respondent Nos. 1 to 5

----

CORAM : R.M. BORDE AND

SANGITRAO S. PATIL, JJ.

DATE : 28th November, 2016

ORAL JUDGMENT (PER : R.M. BORDE, J.) :

Heard.

2. Rule. Rule made returnable forthwith. With the

consent of the parties, the petition is taken up for

final hearing and disposal at the admission stage.

3. The issue raised in the instant petition is no

more res integra and is also covered by the judgment

delivered by the Division Bench at the Principal Seat in

Writ Petition No. 2358/2013 and other companion matters,

decided on 21st September, 2013.

4. The aforesaid decision has been followed in

number of matters, including a group of petitions

bearing Writ Petition No. 7256/2011 and other companion

matters, decided by the Division Bench of this Court on

2nd December, 2013, to which one of us (R.M. Borde, J.)

is a member. In view of the decisions, referred to

8 wp6197-2016

above, the instant writ petition also deserves to be

allowed and the same is accordingly allowed.

5. The respondents are directed to examine the

cases of each of the individual petitioner for deciding

whether they satisfy the criteria laid down for claiming

benefits under the ACPS to the private aided Government

schools under the Government Resolution dated 30th April,

1998, as modified from time to time, and if it is found

that the petitioners are entitled to claim benefits

under the Scheme, and they satisfy the eligibility

criteria, the respondents shall extend the benefits to

the petitioners. The respondents shall scrutinize the

cases of individual petitioners within a period of six

months, and extend the benefits to such of the

petitioners who are found eligible, as expeditiously as

possible preferably, within a period of four months from

such scrutiny.

6. Rule is made absolute in the above terms. The

Writ Petition stands disposed of in the above terms.

                     Sd/-                                 Sd/-
           [SANGITRAO S. PATIL]                      [R.M. BORDE]
                  JUDGE                                  JUDGE
    npj/wp6197-2016





 

 
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