Subhash Arjuna Iratkar vs Kailas Arjuna Iratkar (Dead) Thr. ...
2016 Latest Caselaw 3040 Bom

                                                                                         1                                                             wp3319.16

                                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
                                                    NAGPUR BENCH, AT NAGPUR.




                                                                                                                                                                           
                                                          WRIT PETITION NO.3319 OF 2016
           (Subhash Arjuna Iratkar ..vs..  Kailash Arjuna Iratkar (Dead) through L.Rs. Smt. Sangeeta wd/o




                                                                                                                                 
                                           Kailash Arjuna Iratkar and others)
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    Office Notes, Office Memoranda of Coram,                                                                                          Court's or Judge's orders
    appearances, Court's orders of directions
    and Registrar's orders




                                                                                                                                
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                                                                                  CORAM :  Z.A. HAQ, J.

DATED : 20-06-2016

ig Shri V.K. Paliwal, Advocate for the petitioner, on instructions, seeks permission to withdraw the petition with liberty to agitate his grievance in appropriate

proceedings at appropriate stage.

The petition is disposed as withdrawn. No costs. It is clarified that the challenges raised in the

petition are not adverted to on merits and left open for

consideration at appropriate stage.

JUDGE

adgokar