Brijesh S/O Surendra Juyel vs State Of Maharashtra, Thr. P.S.O. ...
2016 Latest Caselaw 3039 Bom

Citation : 2016 Latest Caselaw 3039 Bom
Judgement Date : 20 June, 2016

Bombay High Court

Brijesh S/O Surendra Juyel vs State Of Maharashtra, Thr. P.S.O. ... on 20 June, 2016

Bench: S.B. Shukre

     2006aba306.16.odt                                                                                                                                                       1/1 


                                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                             NAGPUR BENCH AT NAGPUR




                                                                                                                                                                              
                                       CRIMINAL APPLICATION (ABA) NO. 306 OF 2016
                                                         (Brijesh Surendra Juyel Vs. The State of Maharashtra)




                                                                                                                                    
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    Office Notes, Office Memoranda of Coram,                                                               Court's or Judge's orders
    appearances, Court's orders of directions
    and Registrar's orders
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                                                                                         Shri Ashish Kadukar, Advocate for the applicant.
                                                                                         Ms Mayuri Deshmukh, A.P.P. for the State.

                                                                                                           CORAM : S. B. SHUKRE, J.

DATED : 20 JUNE, 2016

ig Shri Tushar Mandlekar, learned

Counsel appears for the complainant and submits

that on behalf of the complainant he would be

shortly filing an application to assist the

prosecution.

Stand over to 23/6/2016.

JUDGE

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