M/S. Om Domestic Gas ... vs Anand Hiralal Nandagaoli
2016 Latest Caselaw 3030 Bom

Citation : 2016 Latest Caselaw 3030 Bom
Judgement Date : 20 June, 2016

Bombay High Court

M/S. Om Domestic Gas ... vs Anand Hiralal Nandagaoli on 20 June, 2016

Bench: Z.A. Haq

                                                                                         1                                                             caw457.16

                                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
                                                    NAGPUR BENCH, AT NAGPUR.




                                                                                                                                                                           
                                                  CIVIL APPLICATION (W) NO.457 OF 2016
                                                                   IN




                                                                                                                                 
                                                     WRIT PETITION NO.4025 OF 2010
                                     (M/s. Om Domestic Gas Appliance ..vs.. Anand Hiralal Nandagaoli)
     - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - 
    Office Notes, Office Memoranda of Coram,                                                                                          Court's or Judge's orders
    appearances, Court's orders of directions




                                                                                                                                
    and Registrar's orders
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                                                        Shri S.S. Ghate, Advocate for the petitioner,
                                                        Shri D.C. Naukarkar, Advocate for the respondent.




                                                                                                      
                                                                                  CORAM :  Z.A. HAQ, J.

ig DATED : 20-06-2016

Shri D.C. Naukarkar, Advocate who represented

the respondent earlier is also present and said that he has no objection if the respondent is represented by Advocates Shri P.D. Meghe, Ms. Aarti Singh, Shri

A. Dubey and Shri Sheikh Sahabuddin.

In view of the above, the application is allowed and Advocates Shri P.D. Meghe, Ms. Aarti Singh, Shri A. Dubey and Shri Sheikh Sahabuddin are permitted to

represent the respondent.

JUDGE

adgokar