M/S. Chinteshwar Steel Pvt. Ltd. ... vs The Dy. Chief Executive Officer ...
2016 Latest Caselaw 3868 Bom

Order                                                                                                  1507wp4860.15
                                                            1




                                                                                                             
                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              NAGPUR BENCH, NAGPUR.




                                                                                     
                                   WRIT PETITION No. 4860/2015.




                                                                                    
                                     M/s. Chinteshwar Steel Pvt. Ltd. Nagpur.
                                                      -VERSUS-
                     The Dy. Chief Executive Officer (Panchayat), Z.P. Nagpur and others.

Office notes, Office Memoranda of




                                                                    
Coram, appearances, Court's orders                                       Court's or Judge's Orders
or directions and Registrar's orders.
                                              
                                             
                                                                CORAM  :   B.P. DHARMADHIKARI &
                                                                           KUM. INDIRA  JAIN, JJ.

DATE : JULY 15, 2016.

Respondents to file their reply, if any,

within two weeks. Petitioner can file his counter to

the same, if any, within next one week.

2. List the matter for further consideration on

23.08.2016.

                                                                  JUDGE                         JUDGE


                                              Rgd.





 Order                                                                             1507wp4860.15





                                                                                        
                                                        CERTIFICATE




                                                                

I certify that this judgment/order uploaded is a true and correct copy of original signed

judgment/order.

Uploaded by : R.G. Dhuriya. Uploaded on : 15.07.2016