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Sangita Shrikant Kulkarni vs Union Of India And Ors
2016 Latest Caselaw 3766 Bom

Citation : 2016 Latest Caselaw 3766 Bom
Judgement Date : 12 July, 2016

Bombay High Court
Sangita Shrikant Kulkarni vs Union Of India And Ors on 12 July, 2016
Bench: S.S. Shinde
                                                                                6627.06wp
                                                1




                                                                                
                                   FARAD CONTINUATION SHEET NO.




                                                        
                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         APPELLATE SIDE, BENCH AT AURANGABAD

       _____________________________________________________
     Office Notes, Office      |




                                                       
     Memoranda of Coram,       |   Court's or Judge's orders
     appearances, Court's      |
     orders or directions |
     and Registrar's orders    |




                                            
     ______________________________________________________
                          901 WRIT PETITION NO. 6627 OF 2006
                             
                         WITH CA/16045/2015 IN WP/6627/2006 

                               SANGITA SHRIKANT KULKARNI 
                                          VERSUS
                            
                                UNION OF INDIA AND ORS 
                                            ...
                        Advocate for Petitioner : M.D.Narwadkar 
                                  h/f Mr.M V Deshpande 
      

                          AGP for Respondents/State: Mrs.M.A. 
                                       Deshpande. 
   



                               Advocate for Respondents :
                      Mr.R.R. Mantri for R/5 & 6, Mr.V.N.Upadhye 
                                        for R/7. 
                                               ...





                              CORAM: S.S.SHINDE & V.K. JADHAV, JJ.

Dated: JULY 12, 2016 ...

Heard.

2. Since the petition pertains to the year 2006, list the writ petition for hearing on 14th July, 2016.

(V.K. JADHAV, J) (S.S. SHINDE, J)

kadam/

 
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