The Court On Its Own Motion vs The State Of Mah. Thr. Secty., And 4 ...
2016 Latest Caselaw 4458 Bom

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                             FARAD CONTINUATION SHEET
                   IN THE HIGH COURT OF  JUDICATURE  AT BOMBAY




                                                                                     
                              NAGPUR BENCH  : NAGPUR
                     PUBLIC INTEREST LITIGATION NO.13 OF 2010.




                                                                                    
             The Court on its own Motion ..vs..The State of Mah. and ors.
        ____________________________________________________________________________________
    Office Notes, Office Memoranda of
    Coram, appearances, Court's orders                              Court's or Judge's orders
    or directions and Registrar's orders.




                                                                      
                                                             Mr.A.S.Jaiswal, Senior Advocate as Amicus
                                                             Curiae for the petitioner.

                                     
                                              ig             Mr.D.P.Thakare, Addl.G.P. for the State.

                                                               CORAM :      B.R.GAVAI AND 
                                            
                                                                                    V.M.DESHPANDE, JJ.

DATE : AUGUST 04, 2016.

We find that it will be more appropriate that the

Receiver is Sub-Divisional Officer (Revenue) instead of Sub-

Divisional Officer (Police).

In that view of the matter, we modify the order

dated 14th of July, 2016 and direct that hereinafter the Sub Divisional Officer (Revenue), Ramtek shall act as a Receiver. Present Receiver shall handover the charge to the newly

appointed Sub-Divisional Officer (Revenue) within a period of two weeks from today.

                                 JUDGE                                                                     JUDGE 
                      chute





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                                                                 CERTIFICATE

I certify that this Order uploaded is a true and

correct copy of original signed order.

Uploaded by : P.Z.Chute,

Pvt.Secretary.

Uploaded on: 05/08/2016.